Madhya Pradesh High Court GST Judgments — 2025

268 judgments, newest first. Page 1 of 3.

Venus Mining And Mineral Near Yamaha Agency Shivpuri Mp Pin 473551 Through Partner Ravi Kumar Goyal vs. Principal Commissioner Of Central GST And Central Excise Bhopal

MCC/4595/2025HC Madhya Pradesh19 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Smt. Preeti Kour Saluja vs. Bharat Heavy Electrical Limited

MP/6415/2024HC Madhya Pradesh19 Dec 2025

Bench: HON'BLE SHRI JUSTICE VINAY SARAF

Jyotinder Singh Saluja vs. Bharat Heavy Electrical LTD

MP/5575/2024HC Madhya Pradesh19 Dec 2025

Bench: HON'BLE SHRI JUSTICE VINAY SARAF

Arihant Shree Motors LLP Through Partner Divyakumar vs. Union Of INDIA

WP/24517/2025HC Madhya Pradesh18 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Maa Buildcon Through Its Partner Rohini Prasad Patel vs. Union Of INDIA

WP/45723/2025HC Madhya Pradesh17 Dec 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rampal Modi vs. The State Of Madhya Pradesh

MCRC/55196/2025HC Madhya Pradesh17 Dec 2025

Bench: HON'BLE SHRI JUSTICE B. P. SHARMA

Re Sustainability Limited vs. The State Of Madhya Pradesh

WP/22309/2025HC Madhya Pradesh16 Dec 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Joyti Engineering Works Trade Name Lawkush Sharma Legal Name vs. Commissioner

WP/15331/2025HC Madhya Pradesh11 Dec 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Reckitt Benckiser (INDIA) Private Limited vs. The State Of Madhya Pradesh

WP/1665/2023HC Madhya Pradesh10 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Reckitt Benckiser INDIA Private Limited C/O Carry Fast Agencies Through Its Authorized Signatory vs. The State Of Madhya Pradesh

WP/1350/2023HC Madhya Pradesh10 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Reckitt Benckiser INDIA Private Limited Thr. Mr. Rajesh Kumar Jha vs. The State Of Madhya Pradesh

WP/10820/2020HC Madhya Pradesh10 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Sayyad Akhtar Ali Through Its Partner Sayyad Mohabbat Ali vs. The State Of Madhya Pradesh

WP/46958/2025HC Madhya Pradesh10 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Sayyad Akhtar Ali vs. The State Of Madhya Pradesh

WP/46952/2025HC Madhya Pradesh10 Dec 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Jai Shri Mahakal Enterprises Proprietor Nishan Pathak vs. Chief Commissioner CGST And Centeral Excise

WP/46906/2025HC Madhya Pradesh08 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Padmalay Construction Through Its Propriter Amit Warude vs. The State Of Madhya Pradesh

WP/29270/2025HC Madhya Pradesh04 Dec 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Anil Kishore Purohit vs. The State Of Madhya Pradesh

WP/12362/2025HC Madhya Pradesh04 Dec 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Sakshi Enterprises Through Its Proprietor Maneesh Singh vs. Additional Commissioner Appeals

WP/44775/2025HC Madhya Pradesh02 Dec 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S R.R Motors vs. Union Of INDIA

WP/42262/2025HC Madhya Pradesh02 Dec 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Shaina Chand Bidi Company vs. Union Of INDIA

WP/37428/2025HC Madhya Pradesh28 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Perfect Stoneware Pipes Limited vs. The Joint Commissioner

WP/44560/2025HC Madhya Pradesh28 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Vastya Earthmovers Private Limited Through Its Director Premnarayan Jat vs. Joint Commissioner (Appeals)

WP/10480/2025HC Madhya Pradesh28 Nov 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Ms Sai Steel Industries Through Authorised Signatory Ratan Shrivastav vs. The State Of Madhya Pradesh

WP/42769/2025HC Madhya Pradesh27 Nov 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Royal Pipe And Senetary Stores Dwara Propriter Girraj Bansal vs. Swatantra Kumar Goyal

MCRC/54047/2025HC Madhya Pradesh27 Nov 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Ms Sai Steel Industries Through Authorized Signatory Ratan Shrivastav vs. The State Of Madhya Pradesh

WP/42766/2025HC Madhya Pradesh27 Nov 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M.G. Industries Limited Through Its Authorized Representative Shri Alok Maheshwari vs. Union Of INDIA

WP/45487/2025HC Madhya Pradesh26 Nov 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Smt. Roshani Bansal vs. The State Of M.P

MCRC/53296/2025HC Madhya Pradesh25 Nov 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

S.S Enterprises vs. Union Of INDIA Through Ist Chairman Central Board Of Indirect Taxes And Customs

WP/43262/2025HC Madhya Pradesh21 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Gupta Comfort Industries Through Proprietor Smt Anuja Gupta vs. The State Of Madhya Pradesh

WP/42855/2025HC Madhya Pradesh21 Nov 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Mohanlal Garg vs. Surendra Singh Yadav

MCRC/34132/2024HC Madhya Pradesh20 Nov 2025

Bench: HON'BLE SHRI JUSTICE RAJESH KUMAR GUPTA

Shailesh Rajpal vs. The Union Of INDIA

WP/19004/2025HC Madhya Pradesh18 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Saisun Outsourcing PVT LTD vs. The Union Ofindia

WP/16889/2025HC Madhya Pradesh18 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shri Shailesh Rajpal Proprietor S/M Saisun vs. The Union Of INDIA

WP/19010/2025HC Madhya Pradesh18 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Jagdish Raj Parihar vs. Union Of INDIA

WP/5836/2025HC Madhya Pradesh17 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ojas Construction Through Its Partner Rachna Pathak vs. The State Of Madhya Pradesh

WP/39844/2025HC Madhya Pradesh17 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Sajid vs. The State Of Madhya Pradesh

MCRC/48152/2025HC Madhya Pradesh17 Nov 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Kale Khan Through Its Proprietor Shri Kale Khan vs. Union Of INDIA

WP/44131/2025HC Madhya Pradesh17 Nov 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Pradeep Kumar Wadhwani vs. Appellate Authority

WP/30160/2025HC Madhya Pradesh17 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Sai Kripa Engineering Associates vs. Commissioner Of Central GST And Central Excise

CEA/3/2025HC Madhya Pradesh13 Nov 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

The Commissioner Customs Central Excise And Service Tax Now CGST Aznd Central Excise vs. R.C. Gupta

RP/614/2025HC Madhya Pradesh31 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

The Commissioner vs. Mukesh Maheshwari General Manager Commercial

RP/613/2025HC Madhya Pradesh31 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Sachin Mittal vs. The State Of Madhya Pradesh

MCRC/15529/2023HC Madhya Pradesh30 Oct 2025

Bench: HON'BLE SHRI JUSTICE RAJESH KUMAR GUPTA

M/S Virendra Singh Thakur Through Its Proprietor Virendra Singh Thakur vs. Anupama Sharma

CONC/6249/2025HC Madhya Pradesh29 Oct 2025

Bench: HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL

Gr Infra Projects Limited Ratlam Through Its Authorized Signatory Mr. Bhoori Singh vs. The State Of Madhya Pradesh

WP/40749/2025HC Madhya Pradesh29 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rais Khan vs. The State Of Madhya Pradesh

WP/41288/2025HC Madhya Pradesh17 Oct 2025

Bench: HON'BLE SHRI JUSTICE AMIT SETH

M/S Mg Oils Through Partner Mr. Sunil Bansal vs. Union Of INDIA

WP/29868/2024HC Madhya Pradesh16 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Vishal Sakhla vs. The State Of Madhya Pradesh

MCRC/26737/2023HC Madhya Pradesh16 Oct 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Tarun Oils PVT. LTD. 17 Industrial Area Morena Through Its Director Rajendra Kumar Mittal vs. The State Of Madhya Pradesh

WP/38133/2025HC Madhya Pradesh16 Oct 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Tarun Oils PVT. LTD. 17 Industrial Area Morena Director Rajendra Kumar Mittal S/O Late Shri Ma vs. The State Of Madhya Pradesh

WP/38135/2025HC Madhya Pradesh16 Oct 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Dilip Buildcon Limited vs. Principal Commissioner CGST And Central Excise

WP/16950/2025HC Madhya Pradesh15 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Laxmi Motors vs. State Of M.P

WP/35184/2025HC Madhya Pradesh15 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Elora Tobacco Company Limited Through Its Director Shri Dharmendra Singh Parmar vs. Union Of INDIA

WP/14694/2025HC Madhya Pradesh13 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Maa Kamakhya Trader vs. Union Of INDIA

WP/38002/2025HC Madhya Pradesh10 Oct 2025

Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN

Mrs. Shweta Chouksey vs. Economic Offence Wing

WP/38286/2025HC Madhya Pradesh09 Oct 2025

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

Mohd. Zafar Seikh vs. The State Of Madhya Pradesh

MCRC/32781/2025HC Madhya Pradesh09 Oct 2025

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

Orient Paper Mills Having Its Registered Office At Unit Viii Plot No. 7 Bhoinagar Bhubaneshwar Orris vs. Madhya Pradesh Taxt Book Corporation

WP/35403/2025HC Madhya Pradesh08 Oct 2025

Bench: HON'BLE SHRI JUSTICE VINAY SARAF

M S Shakti Singh Rajput vs. State Of Madhya Pradesh

WP/32103/2025HC Madhya Pradesh07 Oct 2025

Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN

M/S Rajlaxmi Oils Through Sole Proprietor Mr. Kishore Kumar vs. Kriti Nutrients LTD

MA/5126/2023HC Madhya Pradesh06 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Kriti Nutrients LTD vs. M/S Rajlakshmi Oils

MA/5004/2023HC Madhya Pradesh06 Oct 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Akash Kumar Jain vs. The State Of Madhya Pradesh

MCRC/43782/2025HC Madhya Pradesh30 Sept 2025

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

Kushagra Singh vs. The State Of Madhya Pradesh

MCRC/42610/2025HC Madhya Pradesh27 Sept 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Sterling And Wilson Private Limited vs. Union Of INDIA

WP/24360/2025HC Madhya Pradesh26 Sept 2025

Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN

Bhumia Construction Co. Through Its Propritor Shri Ramesh vs. The State Of Madhya Pradesh

WP/14089/2025HC Madhya Pradesh25 Sept 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Ramprasad vs. The State Of Madhya Pradesh

MCRC/38677/2025HC Madhya Pradesh23 Sept 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Ramprasad vs. The State Of Madhya Pradesh

MCRC/36048/2025HC Madhya Pradesh23 Sept 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Ajay Parmar vs. The State Of Madhya Pradesh

MCRC/35196/2025HC Madhya Pradesh23 Sept 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Darshan Housingh And Finance (Trade Name) Proprietor Pramod Kumar Sethi Through Its Proprietor S vs. The Central Board Of Indirect Taxes And Customs Good And Service Tax

WP/34695/2025HC Madhya Pradesh22 Sept 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ve Commercial Vehicle LTD. Through Mr. Nitin Nagda Vice President Indirect Taxation And Shared Servi vs. Union Of INDIA

WP/36491/2025HC Madhya Pradesh22 Sept 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Hakim Singh Builders And Contractors PVT LTD Gwalior Through Its Authorised Signatory Raghvendra Tom vs. The State Of Madhya Pradesh

WP/36637/2025HC Madhya Pradesh19 Sept 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Mrinnal Dilip Nayak vs. The State Of Madhya Pradesh

MCRC/32601/2025HC Madhya Pradesh19 Sept 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Ram Traders vs. The State Of Madhya Pradesh

WP/19990/2025HC Madhya Pradesh18 Sept 2025

Bench: HON'BLE SHRI JUSTICE PUSHPENDRA YADAV

South Eastern Coal Field Limited vs. Commissioner Of CGST And Central Excise

WP/7108/2024HC Madhya Pradesh17 Sept 2025

Bench: REGISTRAR (J-I)

Syed Khaja Ghouse Mohiuddin vs. The State Of Madhya Pradesh

MCRC/39563/2025HC Madhya Pradesh17 Sept 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Ravi Chouhan Through Proprietor Ravi Chouhan vs. Indore Municipal Corporation

WP/35809/2025HC Madhya Pradesh17 Sept 2025

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

M/S. Agrawal Soya Extracts PVT. LTD.Through Its Director Shri Deepak Singhal vs. Union Of INDIA

WP/4284/2025HC Madhya Pradesh15 Sept 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Commissioner Of CGST vs. Kartik Agarwal

MCRC/10328/2025HC Madhya Pradesh15 Sept 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Gautam Rai Rally vs. The State Of Madhya Pradesh

MCRC/40881/2025HC Madhya Pradesh10 Sept 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Smt. Priya Rally vs. The State Of Madhya Pradesh

MCRC/40877/2025HC Madhya Pradesh10 Sept 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Manvendra Singh Parihar vs. The State Of M.P

MCRC/40875/2025HC Madhya Pradesh10 Sept 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Girish Namdeo vs. The State Of Madhya Pradesh

WP/25545/2025HC Madhya Pradesh10 Sept 2025

Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN

Mahendra Singh vs. Assistant Commissioner State Tax

WP/5186/2025HC Madhya Pradesh10 Sept 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Akash Kumar Jain vs. The State Of Madhya Pradesh

MCRC/35494/2025HC Madhya Pradesh09 Sept 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

N.R. Fibres vs. The Commissioner

WP/8123/2025HC Madhya Pradesh08 Sept 2025

Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN

Op Construction vs. The State Of Madhya Pradesh

WP/30990/2025HC Madhya Pradesh03 Sept 2025

Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN

Akash Bhilwar vs. The State Of Madhya Pradesh

MCRC/38473/2025HC Madhya Pradesh01 Sept 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S Siddharth Metals Through Its Proprietor Mr. Siddharth Jain vs. The Assistant Commissioner Of State Tax

WP/33358/2025HC Madhya Pradesh29 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Gaurav Toshniwal vs. The State Of Madhya Pradesh

MCRC/33168/2025HC Madhya Pradesh28 Aug 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Rahul vs. The State Of Madhya Pradesh

MCRC/33645/2025HC Madhya Pradesh28 Aug 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Pidilite Industries LTD vs. The Commissioner Of Commercial Tax And 2 Ors

WP/14268/2010HC Madhya Pradesh26 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S K N Developers And Buildcon PVT LTD 7 vs. The State Of Madhya Pradesh

WP/29802/2025HC Madhya Pradesh26 Aug 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Jay Laxmi Industries Through Its Proprietor Jigneshbhai Jashwant Lal Raval vs. Union Of INDIA Through Office Of The Commissioner CGST And Central Excise

WP/23441/2025HC Madhya Pradesh25 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Suresh Dahayat vs. The State Of Madhya Pradesh

WP/19613/2019HC Madhya Pradesh22 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S Adama INDIA Private Limited vs. The State Of Madhya Pradesh

WP/30750/2025HC Madhya Pradesh18 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Daksha Polymers Private Limited vs. The Asset Commissioner SGST

MCC/2719/2025HC Madhya Pradesh18 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Gulshan Rai Rally vs. The State Of Madhya Pradesh

MCRC/34803/2025HC Madhya Pradesh13 Aug 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

M/S.Abhishek Enterprises Through Its Proprietor Mr. Santosh Mourya vs. Union Of INDIA

WP/17183/2025HC Madhya Pradesh13 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shravan Kumar Chouksey vs. The State Of Madhya Pradesh

MCRC/17312/2025HC Madhya Pradesh13 Aug 2025

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

M/S Ima Pg INDIA Private Limited vs. Commissioner

VATA/45/2022HC Madhya Pradesh11 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Ima Pg INDIA Private Limited vs. Commissioner

VATA/44/2022HC Madhya Pradesh11 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Shri Ram Plastics Through Its Partner Shri Pramod Kumar Agrawal vs. Union Of INDIA

WP/29560/2025HC Madhya Pradesh11 Aug 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Shri Ram Plastics Through Its Partner Shri Pramod Kumar Agrawal vs. Union Of INDIA

WP/29572/2025HC Madhya Pradesh11 Aug 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

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