BharatTaxGST

Madhya Pradesh High Court GST Judgments — 2025

268 judgments, newest first. Page 3 of 3.

Bhishm Singh Thakur vs. The Excise Commissioner Madhya Pradesh Gwalior

WP/18164/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Ashif Iqbal Khan vs. The State Of Madhya Pradesh

MCRC/6762/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Smt. Jyoti Chakrawarty vs. The State Of Madhya Pradesh

WA/2763/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Ramlal Jhariya vs. The State Of Madhya Pradesh

WP/11356/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Municipal Corporation Bhopal vs. Dr. Smita Sahu

MP/2640/2024HC Madhya Pradesh17 Apr 2025

Bench: HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL

Deepak Singhal vs. The State Of Madhya Pradesh

MCRC/11854/2025HC Madhya Pradesh08 Apr 2025

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

M/S Dayanand Patel A Proprietorship Firm vs. The State Of Madhya Pradesh

WP/9143/2025HC Madhya Pradesh03 Apr 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

M/S Dayanand Patel A Proprietorship Firm vs. The State Of Madhya Pradesh

WP/9136/2025HC Madhya Pradesh03 Apr 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Mp Warehousing And Logistics Corporation vs. Government Of INDIA

WP/38173/2024HC Madhya Pradesh03 Apr 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Vinod Banjara vs. The State Of Madhya Pradesh

MCRC/14023/2025HC Madhya Pradesh01 Apr 2025

Bench: HON'BLE SHRI JUSTICE SANJEEV S KALGAONKAR

M/S Ups Scs (INDIA) Private Limited vs. The State Of Madhya Pradesh

WP/20323/2024HC Madhya Pradesh25 Mar 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Msk Enterprises vs. The State Of Madhya Pradesh

WP/10337/2025HC Madhya Pradesh24 Mar 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Nik Cool A Partnership Firm Through Partner Nakul Baheti Mr. Nakul Baheti vs. The Assistant Commissioner CGST And Central Excise Division

WP/9312/2025HC Madhya Pradesh24 Mar 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Mohammad Aarif Iqbal vs. Joint Commissioner( Appeals)

WP/7878/2023HC Madhya Pradesh20 Mar 2025

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

Shravan Kumar Chouksey vs. The State Of Madhya Pradesh

MCRC/6448/2025HC Madhya Pradesh20 Mar 2025

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

Purushottam Lal vs. The State Of Madhya Pradesh

WP/9407/2020HC Madhya Pradesh18 Mar 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Principal Commissioner CGST And Central Excise vs. Texmo Pipes And Products LTD

CEA/64/2019HC Madhya Pradesh18 Mar 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Commissioner CGST And Central Excise vs. Flexituff International LTD

CEA/47/2018HC Madhya Pradesh18 Mar 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S S.K. Enterprises vs. The Commissioner

WP/30619/2023HC Madhya Pradesh17 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE

Shriram General Insurance Company LTD vs. Rakesh Valtiya

MA/565/2022HC Madhya Pradesh13 Mar 2025

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Rahul Steels Through Its Authorised Signatory Rahul Gandhi vs. Union Of INDIA

RP/15/2025HC Madhya Pradesh13 Mar 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Kishore Wadhwani vs. The State Of Madhya Pradesh

WP/40019/2024HC Madhya Pradesh13 Mar 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Parihar Tent Workrs Through Proprietor Devendra vs. Appellate Authority And Joint Commisioner Of State Taxes

WP/8253/2025HC Madhya Pradesh10 Mar 2025

Bench: HON'BLE THE CHIEF JUSTICE

The Principal Commissioner CGST And Central Excise Bhopal vs. M/S Reliable Cigarettes And Tobacco Industries PVT LTD

MCC/177/2025HC Madhya Pradesh08 Mar 2025

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Shiv Shakti Construction vs. The State Of Madhya Pradesh

RP/1027/2023HC Madhya Pradesh07 Mar 2025

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

M/S Shree Ram Trading Company Through Its Proprietor Manish Kumar Garg vs. The Deputy Commissioner

WP/5122/2025HC Madhya Pradesh06 Mar 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Prachi Sales Dwara Propriter Priyank Tiwari vs. Maa Rewa Hospital And Research Center

CRA/9774/2024HC Madhya Pradesh05 Mar 2025

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

Union Of INDIA vs. Rakesh Kumar Gupta

MCRC/15236/2024HC Madhya Pradesh05 Mar 2025

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Chevron Inc vs. The State Of Madhya Pradesh

WP/12601/2021HC Madhya Pradesh03 Mar 2025

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Naveen Chandra Upadhyay vs. The State Of Madhya Pradesh

WP/5837/2025HC Madhya Pradesh03 Mar 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Shri Laxman Das Jaisinghani vs. Union Of INDIA

WP/35069/2024HC Madhya Pradesh25 Feb 2025

Bench: HON'BLE SHRI JUSTICE VINAY SARAF

The Commissioner CGST And Central Excise Bhopal vs. M/S Bharat Oman Refineries LTD

CEA/92/2018HC Madhya Pradesh24 Feb 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

M/S Shree Kishna Chemicals Through Its Proprietor Pankaj Chittlangia vs. Union Of INDIA Through Secretary

WP/5692/2025HC Madhya Pradesh18 Feb 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Mannu vs. The State Of Madhya Pradesh

WA/1561/2024HC Madhya Pradesh14 Feb 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Jalandhar Puri Goswami vs. Parmeshwar Giri

WA/680/2024HC Madhya Pradesh14 Feb 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Vijay Singh Yadav vs. Smt Krishna Yadav

WA/667/2024HC Madhya Pradesh14 Feb 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Nita Bhattacharya vs. The State Of Madhya Pradesh

WP/7492/2022HC Madhya Pradesh14 Feb 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Anand Choudhary vs. The State Of Madhya Pradesh

WP/3499/2022HC Madhya Pradesh14 Feb 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Amit Kumar Kuklod vs. The State Of Madhya Pradesh

WP/22979/2024HC Madhya Pradesh13 Feb 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Natvar Construction Co. Through Its Authorized Signatory Hirpara Jayantibhai Manjibhai (Government C vs. The State Of Madhya Pradesh

WP/3697/2025HC Madhya Pradesh10 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Progressive Packaging vs. The State Of Madhya Pradesh

WP/25957/2021HC Madhya Pradesh10 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Shilpkal Buildcon vs. Commissioner Of CGST

WP/40821/2024HC Madhya Pradesh10 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Sunil Kumar Borse vs. Central Excise

WP/1836/2025HC Madhya Pradesh07 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Paliya Construction vs. The State Of Madhya Pradesh

WP/3305/2025HC Madhya Pradesh07 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Vinay Jain Kumar Jain Bearing GST No. Acopjczb vs. The State Of Madhya Pradesh

WP/3302/2025HC Madhya Pradesh07 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

CGST And Central Excise vs. Flexituff International LTD

CEA/3/2023HC Madhya Pradesh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

CGST And Central Excise vs. Man Trucks INDIA PVT. LTD

CEA/12/2020HC Madhya Pradesh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Pioneer Sales And Services Through Its Propritor Santosh Rai vs. Union Of INDIA

WP/41070/2024HC Madhya Pradesh06 Feb 2025

Bench: HON'BLE THE CHIEF JUSTICE

M/S Harvinfra Private Limited vs. Joint Commissioner And Appellate Authority

WP/2991/2025HC Madhya Pradesh06 Feb 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Praveen Murarka Prop. M/S Modwara INDIA vs. Jt. Commissioner Appeals

WP/30573/2024HC Madhya Pradesh05 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Praveen Murarka Prop. M/S Modware INDIA vs. CGST And Central Excise

WP/30569/2024HC Madhya Pradesh05 Feb 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S M.S Buildcon Through Partner Shri Mohhamad Shakir vs. The Managing Director

WP/41426/2024HC Madhya Pradesh31 Jan 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Raman Aggarwal vs. M/S. C.L. Scrap Traders

MCRC/31722/2024HC Madhya Pradesh30 Jan 2025

Bench: HON'BLE SHRI JUSTICE BINOD KUMAR DWIVEDI

M/S Shree Ram Trading Company Through Its Proprietor Manish Kumar Garg vs. CGST And Central Excise

WP/33188/2024HC Madhya Pradesh30 Jan 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Parth Enterprises Through Priprietor Shri Dhannadra Yaduwanshi vs. Joint Commissioner (Appeals) Office Of Commissioner (Appeals)

WP/1691/2025HC Madhya Pradesh27 Jan 2025

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S Puneet Enterprises vs. The State Of Madhya Pradesh

WP/38360/2024HC Madhya Pradesh21 Jan 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Gayatri Construction vs. The State Of Madhya Pradesh

WP/38357/2024HC Madhya Pradesh21 Jan 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Kshema Power And Infrastructure Company Private Limited Through Its Authoried Signatory Mr. Vino vs. Union Of INDIA

WP/28188/2024HC Madhya Pradesh16 Jan 2025

Bench: HON'BLE THE CHIEF JUSTICE

Skb Projects INDIA Private Limited vs. The State Of Madhya Pradesh

WP/38356/2024HC Madhya Pradesh15 Jan 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Avi Enterprises vs. Principal Commissioner Of Central Good And Services And Tax CGST Bhopal

WP/38344/2024HC Madhya Pradesh09 Jan 2025

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

CGST And Central Excise vs. M/S Naman Mall Management Co.PVT LTD

CEA/10/2021HC Madhya Pradesh07 Jan 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Commissioner CGST And Central Excise vs. M/S. Ocean Impex

CEA/6/2021HC Madhya Pradesh07 Jan 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Commissioner CGST And Central Excise vs. Ravi Ladda

CEA/4/2021HC Madhya Pradesh07 Jan 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Commissioner CGST And Central Excise vs. Ruchi Infrastructure Limited

CEA/56/2018HC Madhya Pradesh07 Jan 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Commissioner CGST And Central Excise vs. Gaurav Mungad

CEA/3/2021HC Madhya Pradesh07 Jan 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

P.K.Shrivastava vs. The State Of Madhya Pradesh

WP/41180/2024HC Madhya Pradesh07 Jan 2025

Bench: HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL

Satyajeet Singh vs. The State Of Madhya Pradesh

MCRC/55668/2024HC Madhya Pradesh06 Jan 2025

Bench: HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA

M/S Laxmi Overseas Through Its Proprietor Kirti Prajapati vs. The Commissioner

WP/39817/2024HC Madhya Pradesh06 Jan 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

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