BharatTaxGST

M/S Shiv Shakti Construction vs. The State Of Madhya Pradesh

RP/1027/2023HC Madhya PradeshGST07 March 2025Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA1 pages
For Petitioner: Amit Kumar Singh

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Cause title — parties, addresses and appearances
(VISHAL MISHRA) JUDGE (AVANINDRA KUMAR SINGH) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SHRI JUSTICE VISHAL MISHRA & HON'BLE SHRI JUSTICE AVANINDRA KUMAR SINGH ON THE 7th OF MARCH, 2025 REVIEW PETITION No. 1027 of 2023 M/S SHIV SHAKTI CONSTRUCTION Versus THE STATE OF MADHYA PRADESH AND OTHERS Appearance: None for the petitioner. Shri Prabhanshu Shukla - Government Advocate for the respondents / State.

ORDER Per: Justice Vishal Mishra IA. No.17615/2023 has been filed for withdrawal of the review petition with liberty to pursue the appeal filed in view of 52nd GST Meeting dated 7.10.2023. Accordingly, review petition is dismissed as withdrawn with the liberty as prayed for. JP

1 RP-1027-2023 NEUTRAL CITATION NO. 2025:MPHC-JBP:10992

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