BharatTaxGST

Madhya Pradesh High Court GST Judgments — 2024

201 judgments, newest first. Page 1 of 3.

Gajendra Singh Parmar vs. Assistant Commisioner State Commiercial Tax

WP/39580/2024HC Madhya Pradesh19 Dec 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Ankit Bung@ Maheshwari vs. The State Of Madhya Pradesh

MCRC/40558/2024HC Madhya Pradesh19 Dec 2024

Bench: HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL

Rachna vs. Indore Smart City Devlopment Limited

WP/30081/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Lokesh vs. Indore Smart City Devlopment Lemited

WP/30077/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rajat vs. Indore Smart City Devlopment Limited

WP/30068/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Laxmi vs. Indore Smart City Development LTD

WP/30072/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Jitendra Kumar Mishra vs. The State Of Madhya Pradesh

WP/38994/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Prime Construction vs. The State Of Madhya Pradesh

WP/38992/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Sanjay Pandey vs. The State Of Madhya Pradesh

WP/38989/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Arisun Clean Energy PVT. LTD vs. The State Of Madhya Pradesh

WP/38663/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Commissioner CGST Customs And Central Excise Jabalpur vs. South Eastern Coalfields LTD

CEA/19/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Rajendra Banshpal vs. The State Of Madhya Pradesh

WP/38355/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Pradeep Kumar Wadhwani vs. The State Of Madhya Pradesh

WP/38985/2024HC Madhya Pradesh18 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Canara Bank vs. Joint Commissioner Of Central Goods And Services Tax And Central Excise

WP/37158/2024HC Madhya Pradesh17 Dec 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Rahul Steels Through Its Authorised Signatory Rahul Gadnhi vs. Union Of INDIA

WP/8015/2024HC Madhya Pradesh17 Dec 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Grand Construction vs. Union Of INDIA

WP/34760/2024HC Madhya Pradesh16 Dec 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Parle Agro PVT. LTD vs. The Commissioner Of CGST And Central Excise Bhopal

WP/36558/2024HC Madhya Pradesh16 Dec 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Babulesh Gupta vs. The State Of Madhya Pradesh

MCRC/53656/2024HC Madhya Pradesh13 Dec 2024

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

M/S Prem Motors PVT. LTD. Through Shri Sanjeev Sharma vs. Joint Commissioner

MP/7373/2023HC Madhya Pradesh13 Dec 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Apex Structure PVT. LTD. Through Its Power Of Attorney Holder Neelabh Sugandhi vs. State Of M.P

WP/39378/2024HC Madhya Pradesh12 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Dhanlaxmi Merchandise PVT vs. The State Of Madhya Pradesh

WP/13901/2023HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

Powermesh Projects Limited vs. The State Of Madhya Pradesh

WP/28767/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Rajesh Pathak vs. The State Of Madhya Pradesh

WP/28596/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Ashtvakra It Solution LTD vs. The State Of Madhya Pradesh

WP/27310/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Vanshika Constructions vs. The State Of Madhya Pradesh

WP/27304/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

K.G. Developers vs. The State Of Madhya Pradesh

WP/27268/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

Ujjawal Chauhan vs. The State Of Madhya Pradesh

WP/26245/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

Sainik Industries PVT LTD vs. The State Of Madhya Pradesh

WP/26087/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

Rsi Stone World PVT. LTD vs. The State Of Madhya Pradesh

WP/26085/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

R.K Transport And Construction LTD vs. The State Of Madhya Pradesh

WP/25725/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

Shishir Khandar vs. The State Of Madhya Pradesh

WP/24733/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

Vista Sales PVT. LTD. Being Represented vs. The State Of Madhya Pradesh

WP/25052/2022HC Madhya Pradesh11 Dec 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Neelam Food Industries vs. The State Of Madhya Pradesh

WP/35004/2024HC Madhya Pradesh06 Dec 2024

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

Bum Bum Corporation vs. The State Of Madhya Pradesh

WP/33962/2024HC Madhya Pradesh06 Dec 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Ram Krishna Tripathi vs. The State Of Madhya Pradesh

WP/36070/2024HC Madhya Pradesh05 Dec 2024

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

Smt Bhumi vs. Suresh Darwani

MP/6671/2024HC Madhya Pradesh04 Dec 2024

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

C Net Infotech Private Limited vs. The State Of Madhya Pradesh

WP/17462/2024HC Madhya Pradesh04 Dec 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Principal Commissioner CGST And Central Excise vs. Century Denim

RP/106/2020HC Madhya Pradesh29 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Nagar Parishad Bamhani Banjar District Mandla M.P vs. Collector

WP/12898/2022HC Madhya Pradesh28 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Mohd. Shahzar vs. The State Of Madhya Pradesh

WP/22500/2024HC Madhya Pradesh28 Nov 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Sachin vs. The State Of Madhya Pradesh

MCRC/46820/2024HC Madhya Pradesh27 Nov 2024

Bench: HON'BLE SHRI JUSTICE SANJEEV S KALGAONKAR

M/S. Padiyar Krishi Sewa Kendra Thru Proprietor Kailash Padiyar vs. Union Of INDIA

WP/18556/2024HC Madhya Pradesh26 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Tomar Builders And Contractors PVT. LTD. Through Its Director And Authorised Signatory Pratap Si vs. The State Of Madhya Pradesh

WP/35473/2024HC Madhya Pradesh25 Nov 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Upkar Construcion vs. The State Of Madhya Pradesh

WP/33826/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

M/S Tomar Builders And Contractors PVT. LTD. Through Its Director And Authorised Signatory Pratap Si vs. The State Of Madhya Pradesh

WP/36172/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Abdul Parvej Khan Contractor (Trade Name) Through Its Proprietor Shri Abdul Parvej Khan vs. Union Of Inida Through The Central Board Of Indirect Taxes And Customs

WP/14975/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Shreenath Agro Enterpises Through Its Proprietro Shri Rajesh Goyal vs. Union Of Inida Through The Central Board Of Indirect Taxex And Customs Through Its Chairman

WP/14857/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Sawriya Construction (Prop. Jitendra Singh Sawner) Through Its Proprietor Shri Jitendra Singh Sa vs. Union Of INDIA

WP/13142/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Modern Retail (Trade Name) (Prop. Sapna Chandnani) Through Its Proprietor Sapna Chandnani vs. Union Of INDIA

WP/3664/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S U B Infrastructure (Prop. Vikaram Anjana HUF) Through Its Proprietor Shri Vikram Singh Anjana vs. Union Of INDIA

WP/3551/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Arihantam Infraprojects Private Limited Through Authorised Signatory Mr. Sachin Kotecha vs. Union Of INDIA

WP/2964/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Ekta Enterprises Trade Name (Prop. Shri Suresh Kumar Mansukhani)249/1/4 Ground Floor Dmart Road vs. Union Of INDIA

WP/2133/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Doshi Agency (Trade Name) (Pro. Shri Praveen Kumar Parikh) Through Itsproprietor Shri Praveen Ku vs. Union Of INDIA

WP/1859/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Vital Trends Private Limited Through Its Authorised Signatory Ms. Rakhi Shivani vs. Union Of INDIA

WP/1280/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Digiana Industries Private Limited Through Its Authorised Signatory Ms. Reena Saluja vs. Union Of INDIA

WP/3757/2023HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Anand Steel (Trade Name )(Pro. Shri Jagdish Kumar Mansukhani )28/554 55 56 Ratlam Madhya Pr vs. Union Of INDIA

WP/2164/2024HC Madhya Pradesh22 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Mool Chand Jain PVT. LTD. Through Director Mool Chand Jain vs. The State Of Madhya Pradesh

RP/1192/2024HC Madhya Pradesh21 Nov 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Commissioner CGST And Central Excise vs. Arshiya Ayurved Sansthan

CEA/107/2018HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

CGST And Central Excise vs. Ishguru Hightech Natural Care Products

CEA/101/2018HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

CGST And Central Excise vs. Ruchi Infrastructure Limited

CEA/7/2020HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

CGST And Central Excise vs. Varun Enterprises

CEA/45/2019HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

CGST And Central Excise vs. Madhya Pradesh Audyogik Kendra Vikas Nigam Indore LTD

CEA/123/2017HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Principal Commissioner CGST And Central Excise vs. M B Foods PVT LTD

CEA/8/2023HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

CGST And Central Excise vs. Promed Laboratories LTD

CEA/105/2018HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Principal Commissioner CGST And Central Excise vs. M B Industries Private Limited

CEA/7/2023HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Sita Homes PVT. LTD., Through Its Managing Director Om Prakash Vijayvargiya vs. State Of M.P

WP/34913/2024HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S R. Priyanshi Construction And Facility vs. The State Of Mp K

WP/34694/2024HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S H.S. Service Providers vs. The State Of Madhya Pradesh

WP/34538/2024HC Madhya Pradesh20 Nov 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S. C.K. Asati Through Authorized Signatory Sandeep Asati vs. The State Of Madhya Pradesh

WP/33460/2024HC Madhya Pradesh25 Oct 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Enaltec Labs Private Limited Through Its Authorised Representative Mr. Ashok Chaplot vs. Union Of INDIA

WP/32309/2024HC Madhya Pradesh23 Oct 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Future Consumer Limited Through Authorized Signatory Mr. Rajendra Babulal Bajaj vs. The State Of Madhya Pradesh

WP/29373/2024HC Madhya Pradesh22 Oct 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/Sfuture Consumer Limited vs. The State Of Madhya Pradesh

WP/29375/2024HC Madhya Pradesh22 Oct 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Future Consumer Limited Through Authorized Signatory Mr. Rajendra Babulal Bajaj vs. The State Of Madhya Pradesh

WP/29354/2024HC Madhya Pradesh16 Oct 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Chirantan Enterprises LLP Through Partner Mr. Prem Sethia vs. Commissioner CGST And Central Excise

WP/29788/2024HC Madhya Pradesh15 Oct 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Mahakali Foods PVT. LTD. Through Its Director Shri Pankaj vs. Ministry Of Finance State Of M.P. Through Its Principal Secretary Finance

WP/19011/2024HC Madhya Pradesh30 Sept 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Lapp India Pvt. Ltd vs. Central Board Of Indirect Taxes And Customs Ministry Of Finance

WP/6971/2024HC Madhya Pradesh25 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Shri Jee Constructions Thruogh Its Power Of Attorney Holder Mukesh Kumar Gupta vs. The State Of Madhya Pradesh

WP/27417/2023HC Madhya Pradesh23 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shyama Developers Through Is Proprietor Satish Patidar vs. The State Of Madhya Pradesh

WP/26561/2023HC Madhya Pradesh23 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S T.R. Gupta Construction Through Its Authorized Signatory Prabal Gupta vs. The State Of Madhya Pradesh

WP/26562/2023HC Madhya Pradesh23 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Gangotri Construction Through Its Partner Anuj Anand vs. The State Of Madhya Pradesh

WP/25496/2023HC Madhya Pradesh23 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

S And L Infrastructure Through Its Authorized Signatory Saransh Agrawal vs. The State Of Madhya Pradesh

WP/26495/2023HC Madhya Pradesh23 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Pratibha Associates Through Its Proprietor Vinay Chhajed vs. The State Of Madhya Pradesh

WP/26725/2023HC Madhya Pradesh23 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Union Of INDIA vs. Rakesh Kumar Gupta

MCRC/15235/2024HC Madhya Pradesh20 Sept 2024

Bench: HON'BLE SMT. JUSTICE SUNITA YADAV

M/S Govind Agrawal Through Its Proprietor Govind Agrawal vs. The State Of Madhya Pradesh

WP/17876/2024HC Madhya Pradesh20 Sept 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Anuradha Singhai vs. The State Of Madhya Pradesh

WP/26607/2024HC Madhya Pradesh13 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Deepak Singhal vs. Union Of INDIA

WP/21641/2024HC Madhya Pradesh11 Sept 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Eknath Bhisikar vs. The State Of Madhya Pradesh

MCRC/47991/2023HC Madhya Pradesh09 Sept 2024

Bench: HON'BLE SHRI JUSTICE PRAKASH CHANDRA GUPTA

Rean Watertech Private Limited vs. The State Of Madhya Pradesh

WP/16184/2024HC Madhya Pradesh06 Sept 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Vg Infraventures PVT LTD vs. The State Of Madhya Pradesh

WP/18961/2024HC Madhya Pradesh05 Sept 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Ashok Kumar Daga vs. Union Of INDIA

MCRC/27965/2024HC Madhya Pradesh04 Sept 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Amit Bothra vs. Union Of INDIA

MCRC/27966/2024HC Madhya Pradesh04 Sept 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Gannon Dunkerley And Co. Limited vs. Micro And Small Enterprises Facilitation Council

WA/477/2024HC Madhya Pradesh02 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Gannon Dunkerley And Co. Limited Through Authorized Signatory Ramesh Mishra vs. Micro And Small Enterprises Facilitation Council

WA/478/2024HC Madhya Pradesh02 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Indore Development Authority Through Its Chief Executive Officer vs. Brilliant Estates Limited Through Its Director Vinod Mishra

WA/1320/2024HC Madhya Pradesh02 Sept 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Khushvant @ Dabbu vs. The State Of Madhya Pradesh

CRA/2519/2023HC Madhya Pradesh02 Sept 2024

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

Pratyash College Of Paramedical Run By Dr. Mukesh Giri Goswami Shekshanik And Charitable Society Thr vs. State Of Mp

WP/25783/2024HC Madhya Pradesh31 Aug 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Jainco Buildcon PVT. LTD vs. The State Of Madhya Pradesh

RP/937/2024HC Madhya Pradesh30 Aug 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Deepak Singhal vs. Union Of INDIA

WP/21645/2024HC Madhya Pradesh30 Aug 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Union Of INDIA vs. M/S Elora Tobacco Company LTD. Through Its Director Shri Dharmendra Singh Parmar

RP/685/2024HC Madhya Pradesh30 Aug 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Raghuveer Singh Died Through Lrs Sanjeev Singh Sikarwar vs. Shyam Bihari Agrawal

MP/6259/2023HC Madhya Pradesh28 Aug 2024

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

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