BharatTaxGST

Madhya Pradesh High Court GST Judgments — 2023

132 judgments, newest first. Page 1 of 2.

Deepak Singhal vs. The State Of Madhya Pradesh

MCRC/56688/2023HC Madhya Pradesh22 Dec 2023

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Smt. Rekha Yadav vs. Arun Yadav

MP/7493/2023HC Madhya Pradesh22 Dec 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

M/S Taran Angad Traders PVT. LTD. Address Ground Floor O1 Inder Bhawan Mlb Road Lashkar Gwalior Thro vs. Union Of INDIA

WP/29545/2023HC Madhya Pradesh21 Dec 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

M/S Lalkishan Jagnnath Through Its Proprietor Banke Lal Bansal vs. The State Of Madhya Pradesh

WP/27905/2023HC Madhya Pradesh19 Dec 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Kishore Wadhwani vs. Union Of INDIA

MCRC/8864/2023HC Madhya Pradesh19 Dec 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shahid Khumani vs. The State Of Madhya Pradesh

MCRC/53397/2023HC Madhya Pradesh07 Dec 2023

Bench: HON'BLE SHRI JUSTICE SANJEEV S KALGAONKAR

Union Of INDIA vs. M/S Elora Tobacco Company LTD. Through Its Director Shri Dharmendra Singh Parmar

RP/788/2023HC Madhya Pradesh06 Dec 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Technosys Security System Private Limited vs. Commissioner Commercial Taxes

WP/13667/2023HC Madhya Pradesh05 Dec 2023

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

M/S Technosys Security System Private Limited vs. Commissioner Commercial Taxes

WP/13618/2023HC Madhya Pradesh05 Dec 2023

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

Mount Everest Breweries Limited Contract Manufacturing Unit Of United Breweries Limited vs. Union Of INDIA

WP/11755/2023HC Madhya Pradesh04 Dec 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Adola And Company vs. Municiapl Countil Pali

WP/29544/2023HC Madhya Pradesh30 Nov 2023

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Rean Watertech Private Limited A Company Incorporated Under The Provisions Of The Company Act 2013 vs. The Commissioner Of State Tax State Of Madhya Pradesh

WP/27395/2022HC Madhya Pradesh29 Nov 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Mukesh Kumar vs. Rajesh Kumar

MCRC/7429/2023HC Madhya Pradesh22 Nov 2023

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Raymond Limited A Company Incorporated Under The Provisions Of The Companies Act 1956 And Having Its vs. Union Of INDIA

WP/26693/2022HC Madhya Pradesh20 Nov 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Asha Food Products vs. Union Of INDIA

MCC/2625/2023HC Madhya Pradesh01 Nov 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Krishnakant Shrivastava vs. The State Of Madhya Pradesh

MCRC/33565/2023HC Madhya Pradesh31 Oct 2023

Bench: HON'BLE SMT. JUSTICE ANURADHA SHUKLA

Mohit Kumar vs. The State Of Madhya Pradesh

MCRC/48856/2023HC Madhya Pradesh31 Oct 2023

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Rakesh Kumar Gupta vs. Union Of INDIA

MCRC/48680/2023HC Madhya Pradesh30 Oct 2023

Bench: HON'BLE SMT. JUSTICE SUNITA YADAV

M/S Goyal Sanitary Store Gwalior Through Its Proprietor Mr Om Prakash Goyal vs. Union Of INDIA

WP/13256/2023HC Madhya Pradesh30 Oct 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Versa Bore Wells vs. The State Of Madhya Pradesh

WP/23149/2023HC Madhya Pradesh27 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Asha Food Products vs. Union Of INDIA

WP/19659/2020HC Madhya Pradesh26 Oct 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Deepak Agarwal vs. The State Of Madhya Pradesh

CRR/4680/2022HC Madhya Pradesh16 Oct 2023

Bench: HON'BLE SHRI JUSTICE ANIL VERMA

Marine Enterprises Through Proprietor Anthony vs. Union Of INDIA

MCC/1653/2023HC Madhya Pradesh13 Oct 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Payrelal Galar vs. The State Of Madhya Pradesh

WP/7197/2023HC Madhya Pradesh12 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Shiv Ratan Construction vs. The State Of Madhya Pradesh

WP/7211/2023HC Madhya Pradesh12 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Saddam Ali vs. The State Of Madhya Pradesh

MCRC/39755/2023HC Madhya Pradesh10 Oct 2023

Bench: HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL

Vechicle Factory Jabalpur vs. Commissioner

WP/29284/2018HC Madhya Pradesh09 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Nikhil Mohine vs. Commissioner

WP/6020/2020HC Madhya Pradesh06 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Dinesh Kalway vs. Union Of INDIA

RP/691/2023HC Madhya Pradesh06 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S M.K. Engineers vs. The State Of Madhya Pradesh

WP/24644/2023HC Madhya Pradesh06 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S M.K. Engineers vs. The State Of Madhya Pradesh

WP/24669/2023HC Madhya Pradesh06 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S M.K. Engineers vs. The State Of Madhya Pradesh

WP/24647/2023HC Madhya Pradesh06 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S M. K. Engineers vs. The State Of Madhya Pradesh

WP/24653/2023HC Madhya Pradesh06 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Hans Communication And Construction Private Limited Through Its Director Rajesh Kumar Mahobiya vs. Central Excise

WP/15317/2023HC Madhya Pradesh05 Oct 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Tikendra Sisodia vs. The State Of Madhya Pradesh

MCRC/42859/2023HC Madhya Pradesh04 Oct 2023

Bench: HON'BLE SHRI JUSTICE SATYENDRA KUMAR SINGH

Vishnu Prasad Dubey vs. The State Of Madhya Pradesh

WP/11564/2023HC Madhya Pradesh03 Oct 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Rajesh Kumar Gupta vs. The State Of Madhya Pradesh

MCRC/38032/2023HC Madhya Pradesh03 Oct 2023

Bench: HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL

M/S Taneja Iron And Steel Co. LTD. Through Manoj Teneja vs. The Central Board Of Indirect Taxes And Customs

MCC/2244/2023HC Madhya Pradesh27 Sept 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Vinod Kumar vs. Devkaran

MCRC/42746/2023HC Madhya Pradesh23 Sept 2023

Bench: HON'BLE SHRI JUSTICE ANIL VERMA

Ajay Kumar Gupta vs. The State Of Madhya Pradesh

WP/13261/2022HC Madhya Pradesh21 Sept 2023

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Anil Rawtel vs. Indian Oil Corporation Limited

WP/19648/2018HC Madhya Pradesh21 Sept 2023

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Shankar Traders Through Its Proprietor Shri Manoj Pinjani vs. The State Of Madhya Pradesh

WP/23386/2023HC Madhya Pradesh20 Sept 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Shri Barfani Securities Services (Proprietorship Firm) Bearing GST No. 23Adspt8923E1Z4 vs. The State Of Madhya Pradesh

WP/6645/2023HC Madhya Pradesh14 Sept 2023

Bench: HON'BLE SHRI JUSTICE SANJAY DWIVEDI

M/S Amba Shakti Udyog LTD. Thr. Its Director vs. The State Of Madhya Pradesh

WP/5667/2021HC Madhya Pradesh12 Sept 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

M/S Bhagwati Enterprises Through Shri Hridesh Tyagi (Power Of Attorney Holder) vs. The State Of Madhya Pradesh

WP/22771/2023HC Madhya Pradesh12 Sept 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Ashish Agrawal vs. Union Of INDIA

MCRC/30494/2023HC Madhya Pradesh12 Sept 2023

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Moon Electrical vs. Union Of INDIA

WP/11061/2023HC Madhya Pradesh11 Sept 2023

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Sat Bhushan Sharma vs. Senoir Intelligence Officer

MCRC/38788/2023HC Madhya Pradesh08 Sept 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Agrawal And Brothers Thr. Om Prakash Agrawal vs. Union Of INDIA Western Railway Division Drm Office Ratlam

WP/14297/2020HC Madhya Pradesh05 Sept 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Anita Sisodia vs. The State Of Madhya Pradesh

MCRC/31774/2023HC Madhya Pradesh04 Sept 2023

Bench: HON'BLE SHRI JUSTICE SATYENDRA KUMAR SINGH

Mohammad Saieed Sheikh vs. The State Of Madhya Pradesh

MCRC/39661/2022HC Madhya Pradesh01 Sept 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Maa Umiya Engineering Works Through Proprietor Shri Vishnu Prasad Patidar vs. Union Of INDIA

WP/16768/2023HC Madhya Pradesh23 Aug 2023

Bench: HON'BLE THE CHIEF JUSTICE

Aman Charnalia vs. The State Of Madhya Pradesh

MCRC/35818/2023HC Madhya Pradesh21 Aug 2023

Bench: HON'BLE SHRI JUSTICE ROOPESH CHANDRA VARSHNEY

Samriddhi Industries vs. Central Borad Of Direct Taxes

WP/8854/2023HC Madhya Pradesh18 Aug 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

R.P. Tiwari vs. The State Of Madhya Pradesh

WP/6352/2020HC Madhya Pradesh18 Aug 2023

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Anshul Varma vs. The State Of Madhya Pradesh

WP/20732/2023HC Madhya Pradesh17 Aug 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Shiv Shakti Construction vs. The State Of Madhya Pradesh

WP/4367/2023HC Madhya Pradesh16 Aug 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Sat Bhushan Sharma vs. Directorate General Of GST Intelligence Bhopal

MCRC/26984/2023HC Madhya Pradesh11 Aug 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Ifci Limited vs. M/S Rajdhiraj Industries LTD

COMP/8/2014HC Madhya Pradesh07 Aug 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

Smt. Manmeet Kaur Sethi vs. Kjs Cement Limited

MCRC/27430/2023HC Madhya Pradesh31 Jul 2023

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

M/S Sachin Hari Mohan Gupta And Co Chartered Accountant vs. Sengar Security And Labor Services PVT LTD

RP/587/2023HC Madhya Pradesh25 Jul 2023

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Suman Dey vs. The State Of Madhya Pradesh

MCRC/21778/2023HC Madhya Pradesh18 Jul 2023

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Sudershan Engg Works Through Its Partner Sanjay Kumar Mittal vs. Union Of INDIA

WP/16147/2023HC Madhya Pradesh17 Jul 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Union Of INDIA vs. Diljit Mohan Wadhawan

MP/3660/2023HC Madhya Pradesh17 Jul 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Gyan Cement House vs. The State Of Madhya Pradesh

WP/15385/2023HC Madhya Pradesh14 Jul 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Virendra Jain vs. Union Of INDIA

MCRC/27930/2023HC Madhya Pradesh13 Jul 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

Vikas Kumar Gupta vs. Central Bureau Of Investigation

MCRC/27427/2023HC Madhya Pradesh13 Jul 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

Pradeep Hazari vs. Central Bureau Of Investigation

MCRC/27424/2023HC Madhya Pradesh13 Jul 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

Kapil Kambley vs. Union Of INDIA

MCRC/28010/2023HC Madhya Pradesh13 Jul 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

Somen Goswami vs. Union Of INDIA

MCRC/27341/2023HC Madhya Pradesh13 Jul 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

M/S Hemant Singh Bais vs. The Asst. Commissioner CGST

WP/20662/2021HC Madhya Pradesh11 Jul 2023

Bench: HON'BLE THE CHIEF JUSTICE

Shyam Garg vs. Union Of Idnia

MCRC/18054/2023HC Madhya Pradesh07 Jul 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Pratham National Security Through Its Proprietor Shri Kuldeep Mishra vs. The State Of Madhya Pradesh

WP/25700/2022HC Madhya Pradesh26 Jun 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Ultratech Cement Limited vs. The State Of Madhya Pradesh

WP/9632/2023HC Madhya Pradesh26 Jun 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Wonder Cement Limited vs. The State Of Madhya Pradesh

WP/20969/2022HC Madhya Pradesh26 Jun 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Prashant Shukla vs. The State Of Madhya Pradesh

MCRC/60908/2022HC Madhya Pradesh23 Jun 2023

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL

Agrawal And Brothers Thr. Om Prakash Agrawal vs. Union Of INDIA Western Railway Division Drm Office Ratlam

WP/14297/2020HC Madhya Pradesh13 Jun 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Dinesh Kalway vs. Union Of INDIA

WP/3005/2022HC Madhya Pradesh12 Jun 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Bundelkhand Tradrs vs. The State Of Madhya Pradesh

WP/22416/2022HC Madhya Pradesh12 Jun 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

U/S Ultra Steel vs. The State Of Madhya Pradesh

WP/21659/2022HC Madhya Pradesh12 Jun 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Sm. Rikubai vs. The State Of Madhya Pradesh

MCRC/21304/2023HC Madhya Pradesh15 May 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Sigma Construction Company vs. Union Of INDIA

WP/16411/2021HC Madhya Pradesh12 May 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Satyanarayan Luniya vs. The State Of Madhya Pradesh Home Department

WP/5132/2023HC Madhya Pradesh08 May 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Dozoco (INDIA) PVT. LTD vs. The State Of Madhya Pradesh

WP/5838/2023HC Madhya Pradesh03 May 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Ram Prasad Rathore vs. The State Of Madhya Pradesh

MCRC/18612/2023HC Madhya Pradesh02 May 2023

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Kia Motors INDIA Private LTD vs. The State Of Madhya Pradesh

WP/20600/2020HC Madhya Pradesh01 May 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Sagar Engineering vs. Union Of INDIA

WP/8625/2021HC Madhya Pradesh27 Apr 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M.K. Enterprises vs. Union Of INDIA

WP/30358/2022HC Madhya Pradesh25 Apr 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Agarwal Wheels PVT. LTD. A Company Incorporated Under The Companies Act 1956 vs. The State Of Madhya Pradesh

WP/26951/2022HC Madhya Pradesh25 Apr 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Concord Tieup PVT. LTD. A Company Incorporated Under The Companies Act 1956 vs. The State Of Madhya Pradesh

WP/26956/2022HC Madhya Pradesh25 Apr 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Kakda Steel Private Limited A Company Registered Under The Indian Companies Act vs. The State Of Madhya Pradesh

WP/4800/2023HC Madhya Pradesh21 Apr 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Ujala Merchants And Traders LTD Shri Ganesh Sahu vs. Union Of INDIA

WP/11834/2020HC Madhya Pradesh19 Apr 2023

Bench: HON'BLE THE CHIEF JUSTICE

M/S B Agrawal Co vs. Union Of INDIA

WP/17183/2020HC Madhya Pradesh19 Apr 2023

Bench: HON'BLE THE CHIEF JUSTICE

Kcr Distillery PVT. LTD vs. Union Of INDIA

MCC/753/2023HC Madhya Pradesh19 Apr 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Dcr Distillery PVT. LTD vs. Union Of INDIA

MCC/752/2023HC Madhya Pradesh19 Apr 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Dubraj Singh Patel vs. The State Of Madhya Pradesh

CRR/3284/2021HC Madhya Pradesh19 Apr 2023

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Suleman vs. The State Of Madhya Pradesh

MCRC/11176/2023HC Madhya Pradesh17 Apr 2023

Bench: HON'BLE SHRI JUSTICE ANIL VERMA

M/S Jaiswal Transport Agency vs. The Deputy Commissioner

WP/7152/2023HC Madhya Pradesh06 Apr 2023

Bench: HON'BLE THE CHIEF JUSTICE

Mr. Ankit Kumar Singh vs. The State Of Madhya Pradesh

MCRC/45457/2021HC Madhya Pradesh03 Apr 2023

Bench: HON'BLE SHRI JUSTICE ANIL VERMA

M/S Shri Ram Traders vs. Union Of INDIA

WP/4228/2023HC Madhya Pradesh20 Mar 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

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