BharatTaxGST

Madhya Pradesh High Court GST Judgments — 2023

132 judgments, newest first. Page 2 of 2.

M/S Shri Ram Traders Thr. Its Proprietor Mr. Dushyant Singh Tomar vs. Union Of INDIA

WP/4236/2023HC Madhya Pradesh20 Mar 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

M/S Shri Ram Traders vs. Union Of INDIA

WP/4230/2023HC Madhya Pradesh20 Mar 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

M/S Shri Ram Treaders vs. Union Of INDIA

WP/4226/2023HC Madhya Pradesh20 Mar 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Devendra Kumar Jain vs. The State Of Madhya Pradesh

WA/1475/2022HC Madhya Pradesh20 Mar 2023

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

B.S. Pachauri vs. The State Of Madhya Pradesh

WP/5937/2023HC Madhya Pradesh15 Mar 2023

Bench: HON'BLE THE CHIEF JUSTICE

M/S Global Properties vs. Union Of INDIA

WP/14660/2021HC Madhya Pradesh14 Mar 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

The State Of Madhya Pradesh vs. Sanjay Sharma

MCRC/17932/2021HC Madhya Pradesh14 Mar 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S A.K. Shivhare Infrastructure PVT. LTD. A Limited Company Incorporated Under Companies Act 1956 H vs. Union Of INDIA Through The Director General

AC/52/2022HC Madhya Pradesh14 Mar 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Swapnil Bhatt vs. Central Bureau Of Investigation

MCRC/33356/2022HC Madhya Pradesh14 Mar 2023

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

Ashish Oajha vs. Arti D/O Pappu Miya

MCRC/9056/2023HC Madhya Pradesh01 Mar 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Ashish Kumar Vishwakarma vs. The State Of Madhya Pradesh

MCRC/9027/2023HC Madhya Pradesh01 Mar 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

Cummins Technologies INDIA Private LTD Through Authorized Signatory Vajiraj Basvapattan vs. Deputy Commissioner Office Of Assistant Commissioner CGST And Central Excise

WP/24179/2022HC Madhya Pradesh23 Feb 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Ashish Kumar Vishwakarma vs. The State Of Madhya Pradesh

MCRC/9022/2023HC Madhya Pradesh23 Feb 2023

Bench: HON'BLE SMT. JUSTICE NANDITA DUBEY

M/S Rahul Printers vs. Union Of INDIA

WP/4013/2023HC Madhya Pradesh22 Feb 2023

Bench: HON'BLE THE CHIEF JUSTICE

Dharmendra Sharma vs. The State Of Madhya Pradesh

MCRC/4573/2023HC Madhya Pradesh17 Feb 2023

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL

Akash Sharma vs. The State Of Madhya Pradesh

MCRC/2759/2023HC Madhya Pradesh17 Feb 2023

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL

M/S Balaji Construction vs. Union Of INDIA

WP/2936/2023HC Madhya Pradesh17 Feb 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Damoh Infrastructure vs. The Commissioner

WP/22317/2022HC Madhya Pradesh16 Feb 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Rajendra Kumar Girdharwal vs. The State Of Madhya Pradesh

MCRC/7123/2023HC Madhya Pradesh14 Feb 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Mohitram Rakhwani vs. The State Of Madhya Pradesh

MCRC/60666/2022HC Madhya Pradesh07 Feb 2023

Bench: HON'BLE SMT. JUSTICE ANJULI PALO

M/S Mungad Aluminum PVT. LTD. Through Director Mr. Rajesh vs. Additional Commissioner

RP/1018/2022HC Madhya Pradesh03 Feb 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Agarwal Fuel Corporation Private Limlited Thru. Vishnu Kushwaha vs. Union Of INDIA

WP/19382/2017HC Madhya Pradesh30 Jan 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

N.P. Infra Projects PVT. LTD. Through Its Director Nitin Tapadiya vs. Union Of INDIA Ministry Of Finance Department Of Revenue

WP/2145/2023HC Madhya Pradesh27 Jan 2023

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

M/S Supreme Construction And Company vs. Deputy Commissioner

WP/1768/2023HC Madhya Pradesh25 Jan 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Rupesh vs. The State Of Madhya Pradesh

MCRC/49521/2022HC Madhya Pradesh18 Jan 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Mr. Anil Tiwari vs. Union Of INDIA

WP/2174/2021HC Madhya Pradesh17 Jan 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Bajrang Agro Industries PVT. LTD. (Oil Division) vs. Union Of INDIA

MP/2098/2022HC Madhya Pradesh16 Jan 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Rajhans Enterprises vs. The Union Of INDIA

WP/14572/2020HC Madhya Pradesh16 Jan 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Depesh Tiwari vs. The State Of Madhya Pradesh

MCRC/49700/2022HC Madhya Pradesh13 Jan 2023

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Marina Enterprises Thr. Anthony Mathews vs. The Union Of INDIA

RP/968/2020HC Madhya Pradesh13 Jan 2023

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Nitesh Wadhwani vs. Union Of INDIA

MCRC/12317/2022HC Madhya Pradesh11 Jan 2023

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Mittal Pigments PVT. LTD. Through Authorized Signatory Shri Raj Khicchi vs. Assistant Commissioner Of Customs

WP/28107/2022HC Madhya Pradesh02 Jan 2023

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

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