Madhya Pradesh High Court GST Judgments — 2022

69 judgments, newest first.

Ranvir Kumar Karan vs. Union Of INDIA

WP/15044/2017HC Madhya Pradesh14 Dec 2022

Bench: HON'BLE THE CHIEF JUSTICE

Manoj Kumar Jain vs. Union Of INDIA

WP/16128/2017HC Madhya Pradesh14 Dec 2022

Bench: HON'BLE THE CHIEF JUSTICE

Ushman Khan vs. The State Of Madhya Pradesh

RP/1086/2022HC Madhya Pradesh11 Nov 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Ashoo Roadlines Through Its Authorized Partner Mr. Sajid Panja vs. Union Of INDIA

WP/24000/2022HC Madhya Pradesh11 Nov 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shraddha Tiwari vs. Bhopal Development Authority, Bhopal

WP/257/2022HC Madhya Pradesh27 Oct 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Wipro Ge Healthcare Private Limited vs. Assistant Commissioner Of State Tax Jurisdicition Bhopal

WP/21509/2022HC Madhya Pradesh30 Sept 2022

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

Sankalp Sharma vs. The State Of Madhya Pradesh

WP/15315/2022HC Madhya Pradesh12 Sept 2022

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Lavkesh Singh vs. The State Of Madhya Pradesh

WP/20094/2021HC Madhya Pradesh02 Sept 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Piramal Enterprises LTD. Through Authorized Signatory Shri Amit Jain vs. Union Of INDIA Through Finance Secretary

OTA/2/2021HC Madhya Pradesh29 Aug 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Sapna Traders Through Its Proprietor Shri Sanjay Turakhai vs. Central Board Of Indirect Taxes And Customs

WP/8170/2022HC Madhya Pradesh16 Aug 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Daya Shanker Singh vs. The State Of Madhya Pradesh

WP/12324/2022HC Madhya Pradesh10 Aug 2022

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

M/S Shri Sai Rubber Works Thr. Its Proprietor Shashikant Vishwanath Bherde vs. The State Of Madhya Pradesh

RP/334/2022HC Madhya Pradesh15 Jul 2022

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Vishal Gift Centre LLP vs. Union Of INDIA

WP/13150/2022HC Madhya Pradesh07 Jul 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rajdhani Security Force PVT. LTD vs. Union Of INDIA

RP/628/2022HC Madhya Pradesh01 Jul 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Ravi Shekhar vs. The State Of Madhya Pradesh

MCRC/31389/2022HC Madhya Pradesh29 Jun 2022

Bench: HON'BLE SHRI JUSTICE DEEPAK KUMAR AGARWAL

M/S Hindustan Copper Limited vs. Union Of INDIA

WP/10717/2021HC Madhya Pradesh27 Jun 2022

Bench: HON'BLE THE CHIEF JUSTICE

M/S Anand Paper Agencies vs. The State Of Madhya Pradesh

CRR/942/2021HC Madhya Pradesh23 Jun 2022

Bench: HON'BLE SMT. JUSTICE ANJULI PALO

Jaykumar @ Babu Sindhi vs. Central Narcotics Bureau

MCRC/14664/2022HC Madhya Pradesh22 Jun 2022

Bench: HON'BLE SHRI JUSTICE ANIL VERMA

M/S Metrics Promotions And Events 993 vs. Commissioner

WP/4805/2022HC Madhya Pradesh16 Jun 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Rahul Singh Kushwaha vs. The State Of Madhya Pradesh

MCRC/22078/2022HC Madhya Pradesh15 Jun 2022

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

Atra Muni Tripathi vs. The State Of Madhya Pradesh

MCC/1067/2022HC Madhya Pradesh14 Jun 2022

Bench: HON'BLE THE CHIEF JUSTICE

Builders Association Of INDIA Indore Cenre Through Its Chairman Shri Arun Kumar Jain vs. Housing And Environment Department

WP/12509/2022HC Madhya Pradesh14 Jun 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Saisanket Enterprise vs. Authority For Advance Ruling

WP/8363/2022HC Madhya Pradesh14 Jun 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Lupin LTD. Unit I vs. The Union Of INDIA

WP/20738/2020HC Madhya Pradesh13 Jun 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Prism Johnson Limited vs. Union Of INDIA

WP/9231/2020HC Madhya Pradesh13 Jun 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Prism Johnson Limited vs. Union Of INDIA

WP/9226/2020HC Madhya Pradesh13 Jun 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Devendra Kumar Jain vs. The State Of Madhya Pradesh

WP/28496/2021HC Madhya Pradesh13 Jun 2022

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Jain Home Industries Indore Through Proprieter Shri Nilay Kumar Jain vs. Jail Mukhaylaya

WP/11469/2022HC Madhya Pradesh13 Jun 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Khaira And Sons (A Partnership Firm) vs. The State Of Madhya Pradesh

WP/11063/2022HC Madhya Pradesh23 May 2022

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

M/S Dhara Enterprises vs. Appellate Authority And Joint Commissioner

WP/27676/2019HC Madhya Pradesh12 May 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Harish Krishnan vs. The State Of Madhya Pradesh

MCRC/20260/2022HC Madhya Pradesh11 May 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Keshani Construction Company Majhgawan vs. Commissioner (Appeals)

WP/8799/2022HC Madhya Pradesh10 May 2022

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

Shreenathji Infrastructure Civil And Mining Contractor vs. Airport Authority Of INDIA

WP/7380/2022HC Madhya Pradesh09 May 2022

Bench: HON'BLE THE CHIEF JUSTICE

Rajnarayan Singh Parihar vs. G.R. Gujre Chief Engineer

CONC/1225/2020HC Madhya Pradesh07 May 2022

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

M/S Bajrang Agro Industries PVT. LTD. (Oil Division) Thru. Its Director Pratik Goyal vs. Union Of INDIA

OTA/6/2021HC Madhya Pradesh02 May 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Ultratech Cement Limited Thr. Its Authorized Signatory Mr. Raj Kumar Khetan vs. State Of Madhya Pradesh

WP/9330/2021HC Madhya Pradesh29 Apr 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Amit Babu Singh vs. The State Of Madhya Pradesh

WP/29286/2021HC Madhya Pradesh28 Apr 2022

Bench: HON'BLE SHRI JUSTICE PURUSHAINDRA KUMAR KAURAV

Vodafone Mobile Services Limited (Now Known As Vodafone Idea Limited) Through Its Authorized Represe vs. The Union Of INDIA

WP/500/2021HC Madhya Pradesh28 Apr 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Sankalp Sharma vs. The State Of Madhya Pradesh

WP/8879/2022HC Madhya Pradesh22 Apr 2022

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

S.D. Solar Systems INDIA LTD Thr Sirector Shri Shailendra Kumar Tripathi vs. The State Of Madhya Pradesh

WP/15453/2019HC Madhya Pradesh19 Apr 2022

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

Ganesh Mankar vs. Customs Central Excise And Service Tax

OTA/5/2021HC Madhya Pradesh07 Apr 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Vikramaditya Hotel Private Imited vs. Union Of INDIA

WP/5648/2021HC Madhya Pradesh07 Apr 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Jagdish Arora vs. Union Of INDIA

MCRC/4923/2022HC Madhya Pradesh31 Mar 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Technosteel Infraprojects PVT.LTD vs. The State Of Madhya Pradesh

WP/6118/2021HC Madhya Pradesh30 Mar 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S S.D. Associates Through Proprietor Sanjay Dubey vs. The State Of Madhya Pradesh

WP/22572/2021HC Madhya Pradesh25 Mar 2022

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

Take Singh vs. The State Of Madhya Pradesh

MCRC/14594/2022HC Madhya Pradesh25 Mar 2022

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

The Chairman vs. Uday Singh Kushwaha

MP/4305/2021HC Madhya Pradesh22 Mar 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Union Of INDIA vs. Shri Anil Kumar Jain

MP/260/2021HC Madhya Pradesh22 Mar 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

S.R. Digital Tv And Broadband PVT. LTD. Through Shri Vijay Kumar Garg Son Of Shri Omprakash Garg Age vs. Union Of INDIA

WP/15585/2020HC Madhya Pradesh14 Mar 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rinkesh Kumar Jain vs. Union Of INDIA

WP/4864/2022HC Madhya Pradesh14 Mar 2022

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Prakash Enterprises vs. The State Of Madhya Pradesh

WP/28279/2021HC Madhya Pradesh11 Mar 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Prakash Hardware vs. The State Of Madhya Pradesh

WP/28277/2021HC Madhya Pradesh11 Mar 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Prakash Lal Kishanchand vs. The State Of Madhya Pradesh

WP/28274/2021HC Madhya Pradesh11 Mar 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Abhiav Infrabuild PVT. LTD.N vs. Shri Ambrish Nadkar

WP/19793/2020HC Madhya Pradesh10 Mar 2022

Bench: HON'BLE THE CHIEF JUSTICE

Praveen Gangil @ Neelu vs. M/S Parag Traders Thr. Proprietor Rajesh Aadwani

MCRC/53597/2021HC Madhya Pradesh02 Mar 2022

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S Al Jamshed Tour And Travels vs. The Commissioner Of Customs

WP/24974/2021HC Madhya Pradesh28 Feb 2022

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

M/S Al Sadik Haj Tour Organizers vs. The Commissioner Of Customs

WP/24971/2021HC Madhya Pradesh28 Feb 2022

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

Lekhraj Rawal vs. The State Of Madhya Pradesh

WA/876/2020HC Madhya Pradesh23 Feb 2022

Bench: HON'BLE THE CHIEF JUSTICE

Jagdish Arora vs. Union Of INDIA

MCRC/15411/2021HC Madhya Pradesh23 Feb 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Shri Brijesh Patidar vs. Bank Of Maharastra

WP/22131/2021HC Madhya Pradesh21 Feb 2022

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

Shri Mohan Lal Patidar vs. Bank Of Maharastra

WP/22127/2021HC Madhya Pradesh21 Feb 2022

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

Narendra Rathod vs. The State Of Madhya Pradesh

MCRC/4937/2022HC Madhya Pradesh21 Feb 2022

Bench: HON'BLE SHRI JUSTICE RAJENDRA KUMAR (VERMA)

Vijay Vishwakarma vs. The State Of Madhya Pradesh

MCRC/6164/2022HC Madhya Pradesh11 Feb 2022

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

M/S Uma Shree Tour And Travels vs. The State Of Madhya Pradesh

WP/2333/2022HC Madhya Pradesh02 Feb 2022

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Shri Bhushan Shukla vs. The State Of Madhya Pradesh

MCRC/799/2022HC Madhya Pradesh01 Feb 2022

Bench: HON'BLE SHRI JUSTICE RAJEEV KUMAR DUBEY

Shilpi Mishra vs. State Of Madhya Pradesh

MCRC/63849/2021HC Madhya Pradesh01 Feb 2022

Bench: HON'BLE SHRI JUSTICE RAJEEV KUMAR DUBEY

Neelam Warkhede vs. The State Of Madhya Pradesh

MCRC/64859/2021HC Madhya Pradesh01 Feb 2022

Bench: HON'BLE SHRI JUSTICE RAJEEV KUMAR DUBEY

Deepali William vs. The State Of Madhya Pradesh

MCRC/64860/2021HC Madhya Pradesh01 Feb 2022

Bench: HON'BLE SHRI JUSTICE RAJEEV KUMAR DUBEY

Dhanesh Mishra vs. The State Of Madhya Pradesh

MCRC/61382/2021HC Madhya Pradesh07 Jan 2022

Bench: HON'BLE SHRI JUSTICE SANJAY DWIVEDI

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