Madhya Pradesh High Court GST Judgments — 2021

6 judgments, newest first.

M/S Sai Rubber Works Through Its Proprietor Shashikant Vishwanath Bherde vs. The State Of Madhya Pradesh

WP/13142/2021HC Madhya Pradesh20 Oct 2021

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Elora Tobacco Company Limited Through Director Shri Shyan Khemani vs. The Commissioner / Addl. Director General Directorate General Of GST Intelligence

WP/19222/2020HC Madhya Pradesh05 Jul 2021

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

M/S Om. Trading Company vs. Deputy Commissioner Of State Tax Gwalior

WA/1823/2019HC Madhya Pradesh07 Apr 2021

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Vehicle Factory Jabalpur vs. Joint Commissioner

WP/4985/2021HC Madhya Pradesh01 Mar 2021

Bench: HON'BLE THE CHIEF JUSTICE

M/S Goutam Gouri Construction Comp. Thr. Its Proprietor Akhilesh Sharma vs. The State Of Madhya Pradesh

WP/2604/2021HC Madhya Pradesh18 Feb 2021

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Jaiprakash Associates LTD. Registered Com vs. Union Of INDIA Ministry Of Finance

WP/1414/2021HC Madhya Pradesh29 Jan 2021

Bench: HON'BLE THE CHIEF JUSTICE

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