BharatTaxGST

Madhya Pradesh High Court GST Judgments — 2020

19 judgments, newest first.

M/S A.Y. Trading Company vs. Directorate General Of GST Intelligence

WP/18128/2020HC Madhya Pradesh15 Dec 2020

Bench: HON'BLE SHRI JUSTICE S.C.SHARMA

Ltc Logistic LTD. Thr. It Derector Inderpal Laul vs. The State Of Madhya Pradesh

WP/12972/2020HC Madhya Pradesh03 Dec 2020

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Pratik Jain vs. The State Of Madhya Pradesh

WP/17754/2020HC Madhya Pradesh01 Dec 2020

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Agrawal Oil Mill Thr vs. The State Of Madhya Pradesh

WP/12687/2020HC Madhya Pradesh15 Sept 2020

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Agrawal Oil Mill Thr vs. The State Of Madhya Pradesh

WP/12690/2020HC Madhya Pradesh15 Sept 2020

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S Agarwal Oil Mill Shivpuri Through Its Proprietor Narendra Kumar Gupta vs. The State Of Madhya Pradesh

WP/12679/2020HC Madhya Pradesh15 Sept 2020

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Smt Kanishka Matta vs. Union Of INDIA

WP/8204/2020HC Madhya Pradesh26 Aug 2020

Bench: HON'BLE SHRI JUSTICE S.C.SHARMA

Jagdish Arora vs. Union Of INDIA

MCRC/24219/2020HC Madhya Pradesh18 Aug 2020

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

Nitesh Wadhwani vs. Union Of INDIA Thr. Department Of Revenue Inteligendce And Director General Of Goods And Service Tax

MCRC/25945/2020HC Madhya Pradesh13 Aug 2020

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

Vijay Kumar Nair vs. Union Of INDIA Thr. Department Of Revenue Intelligence And Directorate General Of Goods And Services

MCRC/23289/2020HC Madhya Pradesh13 Aug 2020

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

Kishore Wadhwani vs. Union Of INDIA Thr. Department Of Revenue Inteligence And Directorate General Of Goods And Service T

MCRC/26653/2020HC Madhya Pradesh13 Aug 2020

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

Ashok Kumar Dagar vs. Union Of INDIA Through Department Of Revenue Intelligence And Directorate General Of Goods And Servi

MCRC/21618/2020HC Madhya Pradesh27 Jul 2020

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

Amit Bothra vs. Union Of INDIA Through Department Of Revenue Intelligence And Directorate General Of Goods And Servi

MCRC/21628/2020HC Madhya Pradesh27 Jul 2020

Bench: HON'BLE SHRI JUSTICE VIRENDER SINGH

M/S Sai Sun Outsourcing PVT. LTD vs. Chief Engineer

WP/28605/2019HC Madhya Pradesh29 Jan 2020

Bench: HON'BLE THE CHIEF JUSTICE

M/S Sai Sun Outsourcing Service PVT LTD vs. Chief Engineer Madhya Pradesh Poorva Kshetra Vidhyut Vitran Company LTD Jabalpur

WP/28612/2019HC Madhya Pradesh29 Jan 2020

Bench: HON'BLE THE CHIEF JUSTICE

M/S Sai Sun Outsourcing Services PVT. LTD vs. Chief Engineer

WP/28614/2019HC Madhya Pradesh29 Jan 2020

Bench: HON'BLE THE CHIEF JUSTICE

M/S Sai Sun Outsourcing Services PVT. LTD vs. Chief Engineeer

WP/28609/2019HC Madhya Pradesh29 Jan 2020

Bench: HON'BLE THE CHIEF JUSTICE

M/S Sai Sun Outsourcing Services PVT LTD vs. Chief Engineer Madhya Pradesh Poorva Kshetra Vidhyut Vitran Company LTD Sagar

WP/28613/2019HC Madhya Pradesh29 Jan 2020

Bench: HON'BLE THE CHIEF JUSTICE

M/S Sai Sun Outsourcing Services PVT. LTD vs. Chief Engineer

WP/27952/2019HC Madhya Pradesh29 Jan 2020

Bench: HON'BLE THE CHIEF JUSTICE

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