Madhya Pradesh High Court GST Judgments — 2019

2 judgments, newest first.

M/S Matrika Infrastructure PVT. LTD. Through Mr. Sanjay Agrawal vs. Union Of INDIA

WP/1567/2019HC Madhya Pradesh24 Jul 2019

Bench: HON'BLE SHRI JUSTICE S.C.SHARMA

M/S Om Shiv Associates Through vs. Union Of INDIA

WP/11822/2019HC Madhya Pradesh26 Jun 2019

Bench: HON'BLE SHRI JUSTICE SANJAY YADAV

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