Madhya Pradesh High Court GST Judgments — 2018

2 judgments, newest first.

M/S Vasu Clothing Private Limited Through Shri Ajay Jain vs. Union Of INDIA Through Ministry Of Finance

WP/17999/2018HC Madhya Pradesh17 Dec 2018

Bench: HON'BLE SHRI JUSTICE S.C.SHARMA

Advantage INDIA Logistics Private Limited Thr. Sanjay Vishwakarma vs. Union Of INDIA

WP/16266/2018HC Madhya Pradesh23 Aug 2018

Bench: HON'BLE SHRI JUSTICE P.K. JAISWAL

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