M/S Mungad Aluminum PVT. LTD. Through Director Mr. Rajesh vs. Additional Commissioner

RP/1018/2022HC Madhya PradeshGST03 February 2023Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA2 pages

For Petitioner: Vishwajit Joshi

AI SummaryWithdrawn

Held

The Court noted that the learned counsel for the petitioner prayed for the withdrawal of the review petition. Consequently, the Court allowed the prayer and dismissed the review petition as withdrawn. No decision on the merits of the case was made. The specific grounds for review or the original order under challenge were not discussed or decided.

Facts

The petitioner, M/s Mungad Aluminum Pvt. Ltd., through its Director Mr. Rajesh S/o Shri Jagdishji Mungad, filed a review petition before the High Court of Madhya Pradesh at Indore. The respondents were the Additional Commissioner CGST and Central Excise, and two Assistant Commissioners. The review petition was filed against an unspecified order or action. The procedural history leading to this review petition is not detailed in the provided text. The matter was listed for hearing on February 3, 2023.

Key Issues

1. Whether the review petition is maintainable. (This is an implied issue given the nature of a review petition). Petitioner's Contention: The learned counsel for the petitioner prayed for the withdrawal of the review petition. Respondents' Contention: No arguments were recorded for the respondents.

AI-generated summary — verify with the full judgment below

Cause title — parties, addresses and appearances

IN THE HIGH COURT OF MADHYA PRADESH AT INDORE BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA & HON'BLE SHRI JUSTICE ANIL VERMA ON THE 3rd OF FEBRUARY, 2023 REVIEW PETITION No. 1018 of 2022 BETWEEN:- M/S MUNGAD ALUMINUM PVT. LTD. THROUGH DIRECTOR MR. RAJESH S/O SHRI JAGDISHJI MUNGAD REGD OFFICE 16, MODEL TOWN COLONY KESARBAG ROAD (MADHYA PRADESH) .....PETITIONER (SHRI ADITYA CHOUDHARY, LEARNED COUNSEL FOR THE PETITIONER.) AND 1. ADDITIONAL COMMISSIONER CGST AND CENTRAL EXCISE MANIKBAG ROAD (MADHYA PRADESH) 2. ASSISTANT COMMISSIONER AUDIT CIRCLE II BY SUPERINTENDENT AUDIT CIRCLE II BY SUPERINTENDENT ADD. 5TH FLOOR OMEGA TOWER MECHANIC NAGAR EXTENSION, VIJAY NAGAR. INDORE. (MADHYA PRADESH) 3. ASSISTANT COMMISSIONER CGST AND C.EX. DIVISION. VIII CGST AND C.EX. DIVISION. VII 3RD FLOOR, CGO COMPLEX. A.B ROAD. INDORE (MADHYA PRADESH) .....RESPONDENTS (NONE FOR THE RESPONDENTS.) This petition coming on for hearing this day, JUSTICE VIVEK RUSIA passed the following:

Learned counsel for the petitioner prays for withdrawal of this review 1 (VIVEK RUSIA) JUDGE (ANIL VERMA) JUDGE petition. Prayer allowed. This review petition is dismissed as withdrawn. Alok

2 Digital

The judgment continues below.

Read the full judgment

A free account opens 10 full GST judgments a month (one account works on both bharattax.net and this site). Re-reading one you have already opened does not count again.

Create a free account Sign in

See plans and prices

The summary, the parties, the sections and the citations above are open to everyone and always will be. Only the text of the order and the PDF are metered.

Reproduced from the public record of the Madhya Pradesh High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.