Madhya Pradesh High Court GST Judgments — 2024

201 judgments, newest first. Page 2 of 3.

M/S Richa Constructions vs. Union Of INDIA

WP/15516/2023HC Madhya Pradesh28 Aug 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Heaven Techno System Private Limited vs. The State Of Madhya Pradesh

WP/9122/2024HC Madhya Pradesh16 Aug 2024

Bench: HON'BLE SHRI JUSTICE RAJ MOHAN SINGH

Sanjay vs. Ceramic Mall A Partnership Firm Through Partner Mukesh

MCRC/52781/2023HC Madhya Pradesh13 Aug 2024

Bench: HON'BLE SHRI JUSTICE BINOD KUMAR DWIVEDI

Mohit Jain vs. The State Of Madhya Pradesh

MCRC/14426/2024HC Madhya Pradesh13 Aug 2024

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

Meherbaan Singh @ Mahendra Singh vs. The State Of Madhya Pradesh

MCRC/18679/2024HC Madhya Pradesh13 Aug 2024

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

M/S Rose Builteh Registered Partnership Firm Through Its Authorized Partner Shri Mukesh Kumar vs. Indore Development Authority

WP/21605/2024HC Madhya Pradesh13 Aug 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Afroz Khan vs. Commissioner Of Central GST Central Excise Jabalpur

WP/17218/2024HC Madhya Pradesh12 Aug 2024

Bench: HON'BLE SHRI JUSTICE RAJ MOHAN SINGH

Commissioner Customs CGST And Central Excise vs. S Chattaraj

OTA/1/2019HC Madhya Pradesh07 Aug 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Chobey Industries Company Through Its Proprietor Shri Ravi Kumar vs. The State Of Madhya Pradesh

WP/21127/2024HC Madhya Pradesh05 Aug 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Mohd. Aihatesham Khan vs. The State Of Madhya Pradesh

MCRC/26191/2024HC Madhya Pradesh05 Aug 2024

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

M/S Mool Chand Jain PVT LTD Through Director Mool Chand Jain vs. The State Of Madhya Pradesh

WP/27017/2023HC Madhya Pradesh01 Aug 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Prem Motors PVT. LTD. Through Its Authorised Signatory Tulsiram Vidhiya vs. Union Of INDIA

WP/16434/2024HC Madhya Pradesh29 Jul 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Pramod Jain vs. The State Of Madhya Pradesh

MCRC/16854/2024HC Madhya Pradesh26 Jul 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Shri Ashish Kumat Patel vs. Smt. Urmila Singh

MA/4366/2023HC Madhya Pradesh26 Jul 2024

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

M/S Rbippl And Srcc (Jv) Gwalior Bhagwati Colony Morar Gwalior Through Authorised Signatory Arvind S vs. The Municipal Council Bhind

WP/20255/2024HC Madhya Pradesh22 Jul 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Wipro Enterprises PVT LTD (Wipro Water) A Company Incorporated Under The Provisions Of Companies Act vs. Bharat Petroleum Corporation LTD

AC/123/2022HC Madhya Pradesh22 Jul 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Navneet Garg vs. The State Of Madhya Pradesh

MCRC/3954/2024HC Madhya Pradesh20 Jul 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Rcc Infraventures LTD. Through Its Authorized Representative Shri Shibu Jhony vs. Union Of INDIA

WP/8253/2024HC Madhya Pradesh19 Jul 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Real Amusement Private Limited Address At 7 Pandit Vihar Colony Gola Ka Mandir Gwalior 474005 H vs. Union Of INDIA

WP/18253/2024HC Madhya Pradesh12 Jul 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Sanjay @ Vishal vs. The State Of Madhya Pradesh

MCRC/24577/2024HC Madhya Pradesh09 Jul 2024

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

M/S Jainco Buildcon PVT. LTD vs. The State Of Madhya Pradesh

WP/17217/2024HC Madhya Pradesh08 Jul 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Naman Industries Through Its Proprietor Rajesh Mehta vs. The State Of Madhya Pradesh

WP/3180/2024HC Madhya Pradesh02 Jul 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Shri Laxmi Khaad Bheej Bhander Mehgaon Distt Bhind Through Its Proprietor Harishankar Shivhare vs. The State Of Madhya Pradesh

WP/1387/2024HC Madhya Pradesh02 Jul 2024

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Vijay Yadav vs. The State Of Madhya Pradesh

MCRC/25325/2024HC Madhya Pradesh24 Jun 2024

Bench: HON'BLE SHRI JUSTICE DWARKA DHISH BANSAL

M/S Maa Buildocn vs. The State Of Madhya Pradesh

WP/9899/2023HC Madhya Pradesh06 Jun 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Hazi Abdul Rajjak vs. The State Of Madhya Pradesh

MCRC/8641/2024HC Madhya Pradesh06 Jun 2024

Bench: HON'BLE SHRI JUSTICE PRAMOD KUMAR AGRAWAL

Ipca Laboratories Limited vs. The State Of Madhya Pradesh

MCRC/30540/2019HC Madhya Pradesh06 Jun 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Sneh Engineers And Developers (Proprietorship Firm) Through Its Proprietor Shri Lalit Purohit vs. Union Of INDIA Through Its Secretary

WP/16124/2024HC Madhya Pradesh06 Jun 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Saisun Outsourcing Service PVT. LTD vs. Union Of INDIA

WP/12552/2024HC Madhya Pradesh30 May 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Shri Ram Plastics Through Its Partner Shri Pramod Kumar Agrawal vs. Union Of INDIA

WP/3273/2023HC Madhya Pradesh29 May 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Shri Ram Plastics Through Its Partner Shri Pramod Kumar Agrawal vs. Union Of INDIA

WP/5720/2023HC Madhya Pradesh29 May 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rcc Infraventures LTD. Through Its Authorized Representative Shri Shibu Jhony vs. Union Of INDIA

WP/8253/2024HC Madhya Pradesh28 May 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Naresh Kumar Mulani vs. The State Of Madhya Pradesh

MCRC/19569/2024HC Madhya Pradesh28 May 2024

Bench: HON'BLE SHRI JUSTICE MANINDER S. BHATTI

M/S Progressive Engineering Co A Partnershp Firm vs. Bridge And Roof Company ( INDIA) Limited A Government Of INDIA Enterprises

AC/6/2024HC Madhya Pradesh27 May 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Jagan Memorial Sarva Seva Samiti Gwalior Through Its President Smt. Sadhana Sandilya vs. The State Of Madhya Pradesh

WP/11545/2024HC Madhya Pradesh22 May 2024

Bench: HON'BLE SHRI JUSTICE RAJENDRA KUMAR-IV

M/S Naveen Construction vs. Assistant Commissioner

WP/13184/2024HC Madhya Pradesh21 May 2024

Bench: HON'BLE SHRI JUSTICE RAJ MOHAN SINGH

Shishir Kumar Sinha vs. Union Of INDIA

MP/2335/2024HC Madhya Pradesh21 May 2024

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

M/S M.S.S. Food Processors Through Its Authorized Signatory Shri Shyamsundar Sharma vs. Union Of INDIA

WP/12381/2024HC Madhya Pradesh20 May 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Elora Tobacco Company Limited Through Its Dharmendra Singh Parmar vs. Union Of INDIA

WP/12326/2024HC Madhya Pradesh20 May 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Namdev Soneja vs. Rajendra Gupta

MP/2139/2024HC Madhya Pradesh20 May 2024

Bench: HON'BLE SHRI JUSTICE VINAY SARAF

C Net Infotech Private Limited (Gstn23Aabcc6166D1Z2) vs. The State Of Madhya Pradesh

WP/10502/2024HC Madhya Pradesh14 May 2024

Bench: HON'BLE SHRI JUSTICE RAJ MOHAN SINGH

Bhavana Kumar vs. Ankush Kumar

MP/2012/2024HC Madhya Pradesh02 May 2024

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Pandit Ramsundar Shukla Shiksha Aivam Prashikshan Sansthan vs. The State Of Madhya Pradesh

WP/7086/2023HC Madhya Pradesh26 Apr 2024

Bench: HON'BLE THE CHIEF JUSTICE

Amita Varshney vs. Bhopal Development Authority, Bhopal

WP/4897/2021HC Madhya Pradesh23 Apr 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Maya Rajput Mahobe vs. Bhopal Development Authority, Bhopal

WP/4984/2021HC Madhya Pradesh23 Apr 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Priyanka Sahu vs. Bhopal Development Authority, Bhopal

WP/9991/2022HC Madhya Pradesh23 Apr 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Madhu Dhingra vs. Bhopal Development Authority

WP/4987/2021HC Madhya Pradesh23 Apr 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

CGST And Central Excise vs. M/S Indore Treasure Market City PVT. LTD

CEA/5/2024HC Madhya Pradesh22 Apr 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Supreme Buildcon PVT. LTD vs. The State Of Madhya Pradesh

WP/5469/2024HC Madhya Pradesh08 Apr 2024

Bench: HON'BLE SHRI JUSTICE RAJ MOHAN SINGH

Supreme Buildcon PVT. LTD vs. The State Of Madhya Pradesh

WP/5458/2024HC Madhya Pradesh08 Apr 2024

Bench: HON'BLE SHRI JUSTICE RAJ MOHAN SINGH

Rajaula Kisan Vikas Kendra vs. Commissioner Of State Tax Madhya Pradesh

WP/6284/2024HC Madhya Pradesh04 Apr 2024

Bench: HON'BLE SHRI JUSTICE RAJ MOHAN SINGH

Mohit Jain vs. Union Of INDIA

WP/23110/2023HC Madhya Pradesh02 Apr 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Nishit Kumar Jain vs. Madhya Pradesh Warehousing Logistic Corporation

WP/6358/2024HC Madhya Pradesh21 Mar 2024

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

M/S Black Moon Industries vs. Shri Ravi Pratap Singh (J.S.) Union Of INDIA

CONC/735/2024HC Madhya Pradesh19 Mar 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Ken Engineers INDIA Through Anurag Karnawat vs. Jay Bhawani Consultants Through Its Partner Prateek Raje Mahadik

MP/1402/2024HC Madhya Pradesh13 Mar 2024

Bench: HON'BLE SHRI JUSTICE ANIL VERMA

Aashish Gupta vs. Smt. Neha Jain

FA/1902/2022HC Madhya Pradesh12 Mar 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Zeal Tradelinks Private Limited Through Its Authorized Signatory Shri Rameshchandra Chandel vs. The State Of Madhya Pradesh

WP/6035/2024HC Madhya Pradesh12 Mar 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Elora Tobacco Company Limited vs. Union Of INDIA

WP/25163/2023HC Madhya Pradesh06 Mar 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Ramchandra Singh vs. The State Of Madhya Pradesh

MCRC/1029/2024HC Madhya Pradesh27 Feb 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Bdepl Acbil(Jv) vs. Northern Coal Field LTD

WP/410/2024HC Madhya Pradesh22 Feb 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Bansal Constuction Company Through Its Partner Shri Jitender Bansal vs. The State Of Madhya Pradesh

WP/1723/2024HC Madhya Pradesh21 Feb 2024

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

The State Of Madhya Pradesh vs. Mohit Jain

MCRC/25415/2023HC Madhya Pradesh21 Feb 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Union Of INDIA vs. M/S Toyata Kirloskar Motors LTD

MCC/611/2024HC Madhya Pradesh21 Feb 2024

Bench: HON'BLE SHRI JUSTICE HIRDESH

Dr. Ajay Goenka vs. Central Bureau Of Investigation

MCRC/39055/2021HC Madhya Pradesh21 Feb 2024

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Lalit vs. Ashok

MP/891/2024HC Madhya Pradesh21 Feb 2024

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

Rajkumar Singh vs. The State Of Madhya Pradesh

MCRC/40170/2023HC Madhya Pradesh19 Feb 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Ramgopal Soni vs. Megha Saraf

MCRC/5612/2024HC Madhya Pradesh17 Feb 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Shishir Kumar Sinha vs. Union Of INDIA

MP/7112/2023HC Madhya Pradesh12 Feb 2024

Bench: HON'BLE SHRI JUSTICE SHEEL NAGU

Gopal Singhal vs. The State Of Madhya Pradesh

MCRC/5756/2024HC Madhya Pradesh09 Feb 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Smt. Shalini Singhal vs. The State Of Madhya Pradesh

MCRC/5759/2024HC Madhya Pradesh09 Feb 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Deepak Singhal vs. The State Of Madhya Pradesh

MCRC/5761/2024HC Madhya Pradesh09 Feb 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Bhuvan @ Bhuvansingh vs. Ramesh Parmar

MA/455/2023HC Madhya Pradesh05 Feb 2024

Bench: HON'BLE SHRI JUSTICE ANIL VERMA

Roopal W/O Chetanbhai Mavani Through Mr. Dignesh Lakhani vs. The State Of Madhya Pradesh

MCRC/51321/2023HC Madhya Pradesh02 Feb 2024

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

King Confectionary Through Its Proprietor Rajiv Kumar Agicha vs. The State Of Madhya Pradesh

WP/29981/2023HC Madhya Pradesh01 Feb 2024

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

M/S Shree Marwal Sewashram vs. Customs Excise And Service Tax

RP/354/2021HC Madhya Pradesh01 Feb 2024

Bench: HON'BLE THE CHIEF JUSTICE

Chholamandalam Ms General Ins.Co.LTD vs. Smt. Varsha Yadav

MA/2010/2019HC Madhya Pradesh31 Jan 2024

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

Smt. Versha Yadav vs. Mahendra Singh Thakur

MA/1554/2020HC Madhya Pradesh31 Jan 2024

Bench: HON'BLE SHRI JUSTICE ACHAL KUMAR PALIWAL

National Insurance Company vs. Rajkumar @ Raju Kachhwaha

MA/1109/2023HC Madhya Pradesh30 Jan 2024

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Rajkumar @ Raju Kachwha vs. Ankit Gop

MA/595/2023HC Madhya Pradesh30 Jan 2024

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Shri Sainath Steel vs. The State Of Madhya Pradesh

MP/2109/2023HC Madhya Pradesh30 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE

M/S Bansal Construction Company Through Its Partner Shri Jitendra Bansal vs. The State Of Madhya Pradesh

WP/1717/2024HC Madhya Pradesh29 Jan 2024

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Commissioner CGST And Central Excise vs. Mahima Fibres PVT. LTD

RP/1164/2019HC Madhya Pradesh29 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE

Karan Singh Chouhan vs. The State Of Madhya Pradesh

MCRC/3087/2024HC Madhya Pradesh24 Jan 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

M/S Vijay Singh vs. The State Of Madhya Pradesh

WP/30871/2023HC Madhya Pradesh24 Jan 2024

Bench: HON'BLE SHRI JUSTICE SUJOY PAUL

Smt. Sunita Pradhan vs. The State Of Madhya Pradesh

WP/28999/2023HC Madhya Pradesh23 Jan 2024

Bench: HON'BLE SHRI JUSTICE VIVEK AGARWAL

M/S Acme Ferro Alloys Private Limited Through Director Omprakash Agarwal vs. Union Of INDIA

WP/32090/2023HC Madhya Pradesh22 Jan 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Patanjali Ayurved Limited Indore Through Its Autorized Signatory And Cfo Shri Yaj Devi Arya vs. The State Of Madhya Pradesh

WP/8125/2023HC Madhya Pradesh22 Jan 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Patanjali Ayurved Limited Through Its Authorized Signatory And Cfo Shri Yaj Devi Arya vs. The State Of Madhya Pradesh

WP/8123/2023HC Madhya Pradesh22 Jan 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Ijm Concrete Products PVT. LTD. Through Its Authorised Signatory Aduri Naga Ganga Raju vs. The State Of Madhya Pradesh

WP/15926/2023HC Madhya Pradesh22 Jan 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

M/S Ijm Concrete Products PVT. LTD. Through Its Authorised Signatory Aduri Naga Ganga Raju vs. The State Of Madhya Pradesh

WP/15923/2023HC Madhya Pradesh22 Jan 2024

Bench: HON'BLE SHRI JUSTICE SUSHRUT ARVIND DHARMADHIKARI

Rajesh Kaila vs. Kishore Kumar Bariha

CONC/26/2024HC Madhya Pradesh22 Jan 2024

Bench: HON'BLE THE CHIEF JUSTICE

Brilliant Estates LTD. Through Its Director Vinod Mishra vs. Indore Development Authority

WP/24776/2023HC Madhya Pradesh17 Jan 2024

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Saurabh Kumar vs. The State Of Madhya Pradesh

MCRC/51257/2023HC Madhya Pradesh12 Jan 2024

Bench: HON'BLE SMT. JUSTICE SUNITA YADAV

Smt. Rakhi vs. Sunil

MA/2058/2021HC Madhya Pradesh11 Jan 2024

Bench: HON'BLE SHRI JUSTICE HIRDESH

Deepak Singhal vs. The State Of Madhya Pradesh

MCRC/56899/2023HC Madhya Pradesh10 Jan 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Manjar Hussain vs. The State Of Madhya Pradesh

WP/31968/2023HC Madhya Pradesh10 Jan 2024

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Sanjay Yadav vs. Director General Of Income Tax Ps Tower Opp Rajput Hotel

WP/31909/2023HC Madhya Pradesh08 Jan 2024

Bench: HON'BLE SHRI JUSTICE ROHIT ARYA

Paras Kumar Rawat vs. The State Of Madhya Pradesh

CRR/3749/2022HC Madhya Pradesh03 Jan 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Jitendra Gupta vs. The State Of Madhya Pradesh

CRR/3700/2022HC Madhya Pradesh03 Jan 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Dubraj Singh Patel vs. The State Of Madhya Pradesh

CRR/1738/2023HC Madhya Pradesh03 Jan 2024

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

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