Madhya Pradesh High Court GST Judgments — 2025

268 judgments, newest first. Page 2 of 3.

M/S Rakesh Kumar Jain vs. Union Of Lndia

AC/36/2025HC Madhya Pradesh11 Aug 2025

Bench: HON'BLE SHRI JUSTICE DEEPAK KHOT

M/S Gour Group Through Its Partner Shri Vinod Kumar vs. The State Of Madhya Pradesh

WP/9752/2024HC Madhya Pradesh07 Aug 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S. Brilliant Estates Limited (Erstwhile M/S. Choudhary Builders PVT. LTD.) Through Director, Shri vs. Asst. Commissioner CGST And Central Excise

WP/351/2025HC Madhya Pradesh07 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Brilliant Estates Limited (Erstwhile M/S. Choudhary Builders PVT. LTD.) Through Director Sanjay vs. Asst. Commissioner CGST And Central Excise Division Iii

WP/31917/2024HC Madhya Pradesh07 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Neo Corp.International LTD vs. Joint Secretary Union Of INDIA And 02 Ors

WP/3509/2011HC Madhya Pradesh06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ayush Agarwal Proprietor Of M/S Shakambari Agro Foods vs. The State Of Madhya Pradesh

WP/28260/2025HC Madhya Pradesh06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ayush Agarwal Proprietor Of M/S Shakambari Agro Foods vs. The State Of Madhya Pradesh

WP/28251/2025HC Madhya Pradesh06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ayush Agarwal Proprietor Of M/S Shakambari Agro Foods vs. The State Of Madhya Pradesh

WP/28281/2025HC Madhya Pradesh06 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Varun Beverages LTD vs. The State Of Madhya Pradesh

WP/30775/2025HC Madhya Pradesh05 Aug 2025

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

M/S Study Metro Edu Consultant PVT. LTD. Through Its Authorised Signatory Abhishek Bajaj vs. Joint Director

WP/30467/2023HC Madhya Pradesh05 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Vansh Tradingh Company Through Ravi Arivind Yadav vs. The State Of Madhya Pradesh

WP/10600/2025HC Madhya Pradesh05 Aug 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Pankaj Kohli vs. Sudheer Kumar Gupta

MP/5503/2022HC Madhya Pradesh04 Aug 2025

Bench: HON'BLE SHRI JUSTICE HIMANSHU JOSHI

Super Electricals vs. The State Of Madhya Pradesh

WP/30523/2025HC Madhya Pradesh04 Aug 2025

Bench: HON'BLE THE CHIEF JUSTICE

Piramal Enterprises LTD. Through Authorized Signatory Shri Amit Jain vs. Union Of INDIA Ministry Of Finance

WP/27580/2022HC Madhya Pradesh25 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Piramal Enterprises LTD. Through Authorised Signatory Shri Amit Jain vs. Union Of INDIA Ministry Of Finance

WP/25313/2022HC Madhya Pradesh25 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rahul Kushwaha vs. The State Of Madhya Pradesh

CRR/5922/2023HC Madhya Pradesh25 Jul 2025

Bench: HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL

Manish Packaging Private Limited Through Director Manish Kanaiyalal Patel vs. The State Of Madhya Pradesh

WP/20797/2022HC Madhya Pradesh25 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Piramal Enterprises LTD. Through Authorized Signatory Shri Amit Jain vs. Union Of INDIA

WP/25312/2022HC Madhya Pradesh25 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Piramal Enterprises LTD. Through Authorized Signatory Shri Amit Jain vs. Union Of INDIA

WP/25311/2022HC Madhya Pradesh25 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Steel Centre A Sole Proprietorship Concern Through Its Proprietor Rajkumar Gupta vs. Union Of INDIA Throgh Its Secretary

WP/5190/2025HC Madhya Pradesh25 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Evergreen Dealcom Private Limited vs. Union Of INDIA

WP/29508/2023HC Madhya Pradesh24 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE

Evergreen Dealcom Private Limited vs. Union Bank Of INDIA

WP/31037/2023HC Madhya Pradesh24 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE

Smt. Neelam Manglani vs. Union Of INDIA

WP/3288/2024HC Madhya Pradesh24 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE

Santoshi Lal Vishwakarma vs. Union Of INDIA

WP/31410/2023HC Madhya Pradesh24 Jul 2025

Bench: HON'BLE THE CHIEF JUSTICE

Dinesh Silwadiya vs. The Commissioner

WP/12412/2025HC Madhya Pradesh24 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Metro Logistics (Transporter) 23Axrpp6298F1Zu vs. The State Of Madhya Pradesh

MP/7695/2023HC Madhya Pradesh23 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Daksha Polymers Private Limited vs. The Asset Commissioner SGST

WP/28488/2024HC Madhya Pradesh23 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Madhya Pradesh Madhya Kshetra Vidyut Vitaran Company Limited vs. Union Of INDIA

WP/3683/2021HC Madhya Pradesh22 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Madhya Pradesh Pashchim Kshetra Vidyut Vitran Co.Limitd Thr. Shri Shailesh Kardam vs. Union Of INDIA

WP/8544/2020HC Madhya Pradesh22 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Karan Singh vs. The State Of Madhya Pradesh

MCRC/33801/2024HC Madhya Pradesh16 Jul 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Khalghat Sendhwa Tollways PVT LTD Through Sheein Banu vs. Union Of INDIA

WP/25098/2025HC Madhya Pradesh15 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Bijendra Singh vs. Union Of INDIA

AC/55/2023HC Madhya Pradesh15 Jul 2025

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S Rajmal Indermal (Prop. Shri Arun Kumar Chordia) Through Its Proprietor Shri Arun Chordiya vs. Union Of INDIA

WP/29665/2023HC Madhya Pradesh14 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Vishnu Essence Through Its Partner Amit Bothra vs. The State Of Madhya Pradesh

WP/20336/2023HC Madhya Pradesh11 Jul 2025

Bench: HON'BLE SHRI JUSTICE BINOD KUMAR DWIVEDI

M/S Vishnu Essence Through Its Partner Amit Bothra vs. The State Of Madhya Pradesh

WP/20339/2023HC Madhya Pradesh11 Jul 2025

Bench: HON'BLE SHRI JUSTICE BINOD KUMAR DWIVEDI

Paper Trade Links Through Its Proprietor Shri Sandeep Bhargava vs. Union Of INDIA Department Of Revenue Ministry Of Finance

WP/6061/2023HC Madhya Pradesh10 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Vishalfab (INDIA) PVT. LTD Unit 2 vs. The State Of Madhya Pradesh

WP/27287/2022HC Madhya Pradesh09 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Tast Healthy Foods INDIA PVT. LTD. Through Its Director Mr. Arun Shrivastava vs. M/S R.T. Food Products

AC/21/2025HC Madhya Pradesh09 Jul 2025

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

M/S Man Industries INDIA LTD Through Its Authorized Signatory Mr. Sanjay Jain vs. Additional Divisional Deputy Commissioner Of Commercial Tax

WP/20550/2020HC Madhya Pradesh08 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Man Industries INDIA LTD Thr. Its Authorised Signatory Mr. Sanjay Jain vs. The Divisional Deputy Commissioner Of Commercial Tax

WP/20541/2020HC Madhya Pradesh08 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ravi Goyal vs. The State Of Madhya Pradesh

MCRC/26020/2025HC Madhya Pradesh08 Jul 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Man Industries (INDIA) LTD. (Spec Division) Thru. Pawan Kumar Goyal vs. The Assistant Commissioner Of Commercial Tax And 3 Ors

WP/11081/2013HC Madhya Pradesh08 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Man Industries (INDIA) LTD. (Spec Division) Thru. Pawan Kumar Goyal vs. The Assistant Commissioner Of Commercial Tax And 3 Ors

WP/11077/2013HC Madhya Pradesh08 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Man Industries (INDIA) LTD.Thr.Devendra vs. The Assistant Commissioner Of Commercial Tax And 03 Ors

WP/10475/2010HC Madhya Pradesh08 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Man Industries (INDIA) LTD vs. Industries Commissioner, Comm.& Ind.Dep

WP/4832/2006HC Madhya Pradesh08 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Darshanlal Rawat Construction Through Authorized Officer Darshan Rawat vs. Principal Secretary Government Of M.P

WP/35731/2024HC Madhya Pradesh04 Jul 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Taneja Iron And Steel Co. LTD. Through Manoj Teneja vs. The Central Board Of Indirect Taxes And Customs ( CGST And Central Excise )

WP/16898/2022HC Madhya Pradesh04 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Latala Construction Company vs. Union Of INDIA

WP/22237/2021HC Madhya Pradesh03 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Shri Balaji Oils Industries vs. CGST And Central Excise

WP/596/2022HC Madhya Pradesh03 Jul 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Ardas Construction And Suppliers PVT LTD vs. The Union Of INDIA

WP/214/2024HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Amit Kumar Jain vs. Uniion Of INDIA

WP/16046/2024HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Ajaya Constructions vs. The Union Of INDIA

WP/28773/2023HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Oswal Sales Corporation Through Proprietor vs. Union Of INDIA

WP/28177/2023HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Mogli Resorts Private Limited vs. Union Of INDIA

WP/23641/2023HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Shri Mayank Shrivastava vs. Union Of INDIA

WP/7303/2024HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Alankar Real Estate PVT. LTD vs. The Union Of INDIA

WP/8006/2024HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Ajaya Constructions Through Its Proprietor Shri Ajay Shukla vs. The Union Of INDIA

WP/30293/2023HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Rajesh Kaila Mpbljv (A Joing Venture Firm0 vs. Union Of INDIA

WP/16108/2022HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

M/S Deep Communications vs. Union Of INDIA

WP/29191/2023HC Madhya Pradesh02 Jul 2025

Bench: HON'BLE THE ACTING CHIEF JUSTICE

Ravindra Nath Bohare vs. Divisional Railway Manager (Commeree) North Central Railway

WP/9561/2024HC Madhya Pradesh01 Jul 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Indore Mitra Mandal vs. The State Of M.P

WP/447/2003HC Madhya Pradesh27 Jun 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Jk Enterprises vs. Commercial Taxes Department

WP/11101/2021HC Madhya Pradesh25 Jun 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S. Aaa Enterprises Through Proprietor Vijay Kumar Nair HUF vs. Union Of INDIA

WP/11030/2021HC Madhya Pradesh25 Jun 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Anik Milk Products Private Limited vs. CGST And Central Excise

WP/17280/2020HC Madhya Pradesh23 Jun 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Lalit Kumar Kushwaha vs. Principal Secretary Government Of INDIA

WP/31971/2023HC Madhya Pradesh19 Jun 2025

Bench: HON'BLE SHRI JUSTICE ATUL SREEDHARAN

M/S Rajkamal Builders Throgh Its Partner Bharat Kamal Sharma vs. The Union Of INDIA

WP/15852/2025HC Madhya Pradesh17 Jun 2025

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Sureshchandra Khandelwal Thru. Partner Sanjay Tolani vs. Indore Development Authority

WP/17727/2020HC Madhya Pradesh16 Jun 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Smt. Rishika vs. Aditya

CRR/1210/2025HC Madhya Pradesh16 Jun 2025

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Aditya vs. Smt. Rishika

CRR/778/2025HC Madhya Pradesh16 Jun 2025

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Manish Agrawal vs. Additional Commissioner State Tax SGST Department

WP/13315/2025HC Madhya Pradesh12 Jun 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ekta Soni vs. The State Of Madhya Pradesh

MCRC/24906/2025HC Madhya Pradesh12 Jun 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Ravi Goyal vs. The State Of M.P

MCRC/22828/2025HC Madhya Pradesh26 May 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

M/S Goyal Trading Co vs. Union Of INDIA

WP/15428/2025HC Madhya Pradesh20 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Bharat Scrap Through Vijay Kumar Khurana vs. Union Of INDIA

WP/15427/2025HC Madhya Pradesh20 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Tnh Merchantile Private Limited Through Sh. Najmuddin Rokerya vs. Union Of INDIA Through Ministry Of Finance Department Of Revenue

WP/15425/2025HC Madhya Pradesh20 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Royal Enterprises Through Vimal Kurana vs. Union Of INDIA

WP/15424/2025HC Madhya Pradesh20 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Anil Kumar Trehan (Legal Name) (Trade Name Power Enterprises A Proprietorship Concern vs. The State Of Madhya Pradesh

WP/1261/2023HC Madhya Pradesh17 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Gurnomal Matta (Name Deleted As Per C.O. Dtd. 07/05/2025) vs. Custom Execise And Service Tax

WP/24490/2021HC Madhya Pradesh16 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Commissioner Central Goods And Service Tax vs. M/S Diamond Cements

MACE/2/2006HC Madhya Pradesh15 May 2025

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

M/S Virendra Singh Thakur Through Its Proprietor Virendra Singh Thakur vs. The State Of Madhya Pradesh

WP/20331/2023HC Madhya Pradesh15 May 2025

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

M/S Techno Unique Infratech Private LTD Site Officer At Gram Godwali Deosar Tehsil Thana Bargawan Si vs. The Additional Commissioner

WP/11951/2025HC Madhya Pradesh15 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Sk Minerals vs. Department Of Commercial Tax Government Of Madhya Pradesh

WP/12836/2024HC Madhya Pradesh14 May 2025

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

M/S. Blue Caps Total Security Services Through Prop. Mr. Satyendra Singh vs. State Of Madhya Pradesh

WP/38373/2024HC Madhya Pradesh13 May 2025

Bench: HON'BLE SHRI JUSTICE PRANAY VERMA

Ankit Bang Maheshwari vs. The State Of Madhya Pradesh

MCRC/18816/2025HC Madhya Pradesh02 May 2025

Bench: HON'BLE SHRI JUSTICE DINESH KUMAR PALIWAL

M/S Kalyan Realties Through Partner Smt. Premlata Garg vs. Indore Development Authority Through Chief Executive Officer

WP/1285/2021HC Madhya Pradesh02 May 2025

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Ashok Jaiswal vs. State Of Karnataka

MCRC/8752/2025HC Madhya Pradesh02 May 2025

Bench: HON'BLE SHRI JUSTICE BINOD KUMAR DWIVEDI

M/S Vishal Pharmaceutical Laboratories Through Its Partner Himanshu Shah vs. The State Of Madhya Pradesh

WP/612/2025HC Madhya Pradesh02 May 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Shalby LTD vs. Joint Commissioner CGST And Central Excise And Secvice Tax

WP/15130/2025HC Madhya Pradesh01 May 2025

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Anil Jaswani vs. Union Of INDIA

WP/14702/2024HC Madhya Pradesh30 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Singh Infra Projects Partnership Firm Having Office At 37 Kashipura Morar Gwalior M.P. Thru Its Part vs. Union Of INDIA Thru Principal Commissioner Central Goods And Service Tax And Central Excise Having O

WP/13179/2025HC Madhya Pradesh25 Apr 2025

Bench: HON'BLE SHRI JUSTICE GURPAL SINGH AHLUWALIA

Ashirwad Industries, A Partnership Firm vs. Unio Of INDIA

WP/7056/2025HC Madhya Pradesh24 Apr 2025

Bench: HON'BLE SHRI JUSTICE VINAY SARAF

M/S Empire Steel Holdings Through Proprietor Mrs. Akriti Mishra vs. Union Of INDIA

WP/31219/2024HC Madhya Pradesh24 Apr 2025

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Prateek Contractor Through Its Proprietor Prateek Chawla vs. Mp State Agriculture Marketing Board

WP/7044/2025HC Madhya Pradesh24 Apr 2025

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Singh Construction And Co vs. The State Of Madhya Pradesh

WP/11483/2025HC Madhya Pradesh24 Apr 2025

Bench: HON'BLE SHRI JUSTICE PREM NARAYAN SINGH

M/S Light Group vs. The State Of Madhya Pradesh

WP/11572/2025HC Madhya Pradesh24 Apr 2025

Bench: HON'BLE SHRI JUSTICE VISHAL DHAGAT

Chetan vs. The State Of Madhya Pradesh

WP/23359/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE SHRI JUSTICE VIVEK JAIN

Rajesh vs. The State Of Madhya Pradesh

WP/6542/2025HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Dharmendra Kumar Tomar vs. The State Of Madhya Pradesh

MCRC/37906/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Satish Jaiswal vs. The State Of Madhya Pradesh

MCRC/35204/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

Sanjay Yadav vs. The State Of Madhya Pradesh

WP/18492/2024HC Madhya Pradesh21 Apr 2025

Bench: HON'BLE THE CHIEF JUSTICE

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