BharatTaxGST

M/S Daksha Polymers Private Limited vs. The Asset Commissioner SGST

WP/28488/2024HC Madhya PradeshGST23 July 2025Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA1 pages
For Petitioner: Ashutosh Upadhyay

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Cause title — parties, addresses and appearances
(VIVEK RUSIA) JUDGE (BINOD KUMAR DWIVEDI) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT INDORE BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA & HON'BLE SHRI JUSTICE BINOD KUMAR DWIVEDI ON THE 23rd OF JULY, 2025 WRIT PETITION No. 28488 of 2024 M/S DAKSHA POLYMERS PRIVATE LIMITED Versus THE ASSET COMMISSIONER SGST Appearance: None for the petitioner. Shri Bhuwan Gautam - G.A. for respondent/State.

ORDER Per: Justice Vivek Rusia On 24.02.2025, the proxy counsel sought adjourment on behalf of Shri Ashutosh Upadhyay. Today also no one is present, therefore, it appears that the petitioner is not interested in prosecuting the petition. Accordingly, this writ petition stands dismissed in default. Vatan

1 WP-28488-2024 NEUTRAL CITATION NO. 2025:MPHC-IND:19086

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