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CGST And Central Excise vs. M/S Naman Mall Management Co.PVT LTD

CEA/10/2021HC Madhya PradeshGST07 January 2025Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA1 pages
For Petitioner: Prasanna Prasad

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Cause title — parties, addresses and appearances
(VIVEK RUSIA) JUDGE (GAJENDRA SINGH) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT INDORE BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA & HON'BLE SHRI JUSTICE GAJENDRA SINGH ON THE 7th OF JANUARY, 2025 CENTRAL EXCISE APPEAL No. 10 of 2021 CGST AND CENTRAL EXCISE Versus M/S NAMAN MALL MANAGEMENT CO.PVT LTD Appearance: Shri Prasanna Prasad - advocate for the petitioner. Shri Piyush Parashar - advocate for the respondent [R-1].

Per: Justice Vivek Rusia Heard on I.A No.12366/2024 an application filed on behalf of the petitioner seeking permission for withdrawal of this petition. Prayer is allowed. Accordingly, this petition stands dismissed as withdrawn. akanksha

1 CEA-10-2021 NEUTRAL CITATION NO. 2025:MPHC-IND:362

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