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M/S Shree Ram Trading Company Through Its Proprietor Manish Kumar Garg vs. CGST And Central Excise

WP/33188/2024HC Madhya PradeshGST30 January 2025Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA1 pages
For Petitioner: Praveen Kumar Pal

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Cause title — parties, addresses and appearances
(VIVEK RUSIA) JUDGE (GAJENDRA SINGH) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT INDORE BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA & HON'BLE SHRI JUSTICE GAJENDRA SINGH ON THE 30th OF JANUARY, 2025 WRIT PETITION No. 33188 of 2024 M/S SHREE RAM TRADING COMPANY THROUGH ITS PROPRIETOR MANISH KUMAR GARG Versus CGST AND CENTRAL EXCISE AND OTHERS Appearance: Shri Praveen Kumar Pal - Advocate for the petitioner.

Per: Justice Vivek Rusia Counsel for the petitioner prays for withdrawal of this petition with liberty to file a duly constituted petition. Prayer is allowed. With the aforesaid liberty, this petition stands dismissed as withdrawn. vidya

1 WP-33188-2024 NEUTRAL CITATION NO. 2025:MPHC-IND:2486

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