BharatTaxGST

Madhya Pradesh High Court GST Judgments — 2026

364 judgments, newest first. Page 3 of 4.

South Eastern Coal Field LTD vs. Commissioner Of CGST And Central Excise Jabalpur

WP/4529/2023HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

South Eastern Coal Field LTD vs. Commissioner Of CGST And Central Excise Jabalpur

WP/4526/2023HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

South Eastern Coal Field LTD vs. Commissioner Of Cgrs And Central Excise

WP/4522/2023HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

South Eastern Coal Field LTD vs. Commissioner Of CGST And Central Excise

WP/4514/2023HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Aroon Aviation Services PVT. LTD Through Pankaj Arora vs. Airport Authroty Of INDIA Through Its Chairman

WP/15290/2026HC Madhya Pradesh11 May 2026

Bench: HON'BLE SHRI JUSTICE PRAMOD KUMAR AGRAWAL

Prakash Chandra Patel vs. The State Of Madhya Pradesh

MCRC/10655/2026HC Madhya Pradesh08 May 2026

Bench: HON'BLE SHRI JUSTICE PRAMOD KUMAR AGRAWAL

M/S Manish Industries Through Its Propritor Manish Malviya vs. The State Of Madhya Pradesh

WP/11730/2026HC Madhya Pradesh07 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Kld Creation Infrastructure PVT. LTD vs. The State Of Madhya Pradesh

WP/15427/2026HC Madhya Pradesh07 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Sheikh Sabir vs. The State Of Madhya Pradesh

WP/24980/2023HC Madhya Pradesh07 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Satya Corporation vs. The State Of Madhya Pradesh

WP/49103/2025HC Madhya Pradesh06 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Satish Kumar Mishra vs. Commissionerof CGST

WP/7259/2026HC Madhya Pradesh06 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Manjeet Singh Sachdeva vs. The State Of Madhya Pradesh

WP/45624/2025HC Madhya Pradesh06 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ajay Kumar Gupta vs. The State Of Madhya Pradesh

WP/27079/2025HC Madhya Pradesh05 May 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Sns Minerals Private Limited vs. Assistant Commissioner

WP/9413/2023HC Madhya Pradesh05 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Uday Traders vs. The State Of Madhya Pradesh

WP/10693/2026HC Madhya Pradesh05 May 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Arvind Sharma vs. The State Of Madhya Pradesh

MCRC/59377/2025HC Madhya Pradesh30 Apr 2026

Bench: HON'BLE SHRI JUSTICE PRAMOD KUMAR AGRAWAL

Hakim Singh Builders And Contractors PVT LTD Gwalior Through Its Authorised Signatory Raghvendra Tom vs. The State Of Madhya Pradesh

WP/36637/2025HC Madhya Pradesh30 Apr 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S Ritu Enterprises Through Proprietor Shri Vinod Kumar Jain vs. The Commissioner State Tax

WP/9803/2026HC Madhya Pradesh29 Apr 2026

Bench: HON'BLE SHRI JUSTICE DEEPAK KHOT

Vacmet INDIA Limited Represented By Its Director Commercial Sh Pradeep Kumar Agarwal vs. Joint Commiccioner Of State Tax Ratlam Diviaion Indore Zone

WP/9635/2026HC Madhya Pradesh29 Apr 2026

Bench: HON'BLE SHRI JUSTICE DEEPAK KHOT

Vishnu vs. The State Of Madhya Pradesh

MCRC/17873/2026HC Madhya Pradesh24 Apr 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Meena Lahariya vs. Union Of INDIA

WP/14941/2026HC Madhya Pradesh24 Apr 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Ankit Jain vs. The State Of Madhya Pradesh

MCRC/16527/2026HC Madhya Pradesh22 Apr 2026

Bench: HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA

Satpal Bashani vs. Commissioner Of Central GST And Excise (Audit)

WP/24379/2023HC Madhya Pradesh22 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S. Nahar Traders Through Its Proprietor, Shri Mithun Kumar Nahar vs. State Of M.P

WP/2532/2026HC Madhya Pradesh22 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Subhash Chandra Narendra Kumar Nahar Through Its Proprietor/Authorized Signatory Ajay Kumar Naha vs. The State Of Madhya Pradesh

WP/2510/2026HC Madhya Pradesh22 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S V.D. Engineering vs. Commissioner

CEA/1/2020HC Madhya Pradesh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Awadhesh Gupta vs. The State Of Madhya Pradesh

MCRC/11113/2026HC Madhya Pradesh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA

Yogesh Kumar Bajaj vs. The State Of Madhya Pradesh

MCRC/11806/2026HC Madhya Pradesh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE DEVNARAYAN MISHRA

Jitendra Singh Tomar vs. The State Of Madhya Pradesh

CRR/5948/2025HC Madhya Pradesh21 Apr 2026

Bench: HON'BLE SHRI JUSTICE AMIT SETH

Rajkumar vs. The State Of Madhya Pradesh

MCRC/2606/2026HC Madhya Pradesh20 Apr 2026

Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR

Mayank Silawat vs. Union Of INDIA

CRR/957/2026HC Madhya Pradesh18 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

D.S. Telecom Proprietorship Firm Through Owner Dilshad Ahmed vs. Sanjay Shukla

CONC/6316/2025HC Madhya Pradesh16 Apr 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Hindustan Copper Limited Represented By Shri O.P. Chugh Hindustan Copper LTD Malajkhand vs. The Additional Commissioner

WP/1098/2004HC Madhya Pradesh16 Apr 2026

Bench: HON'BLE SHRI JUSTICE PRADEEP MITTAL

Mahadev Hardware Through Its Proprietor Sourabh Dubey vs. Union Of INDIA

WP/39679/2025HC Madhya Pradesh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S L.K. Enterprises vs. Union Of INDIA

WP/27729/2025HC Madhya Pradesh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Asha Construction Principal Office B 658 Anand Nagar Gwalior M.P Through Its Proprietor Abhinay vs. The State Of Madhya Pradesh

WP/12952/2026HC Madhya Pradesh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Mohd. Naseem Khan vs. The State Of Madhya Pradesh

WP/11921/2026HC Madhya Pradesh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Mohd. Naseem Khan vs. The State Of Madhya Pradesh

WP/11920/2026HC Madhya Pradesh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Mohd Naseem Khan vs. The State Of Madhya Pradesh

WP/9964/2026HC Madhya Pradesh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Gupta Transport Company Registered Office At Ab Road Near Veer Savarkar Park Shivpuri Through S vs. Union Of INDIA

WP/12953/2026HC Madhya Pradesh15 Apr 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S. Dabang Dunia Publications Private Limited Through Its Director Shri Pankaj Majupuria vs. The Union Of INDIA

WP/12375/2025HC Madhya Pradesh10 Apr 2026

Bench: REGISTRAR (J-I)

M/S Ink Fruit Through Its Partner Praveen Ajmera vs. The Union Of INDIA

WP/17609/2025HC Madhya Pradesh10 Apr 2026

Bench: REGISTRAR (J-I)

M/S Vinayaka Filtrade PVT.LTD. Through Its Director Mr. Ramesh Parihar vs. Union Of INDIA

WP/14592/2025HC Madhya Pradesh10 Apr 2026

Bench: REGISTRAR (J-I)

M/S Rani Press PVT. LTD. Through Director Mr. Johar Ali Presswala vs. The Union Of INDIA

WP/14241/2025HC Madhya Pradesh10 Apr 2026

Bench: REGISTRAR (J-I)

M/S Shimla Industries PVT LTD Through Its Director Devendra Dwivedi vs. The Union Of INDIA

WP/15808/2025HC Madhya Pradesh10 Apr 2026

Bench: REGISTRAR (J-I)

Commissioner CGST And Central Excise Commissioner vs. M/S Saumya Infraventure PVT LTD

CEA/20/2025HC Madhya Pradesh09 Apr 2026

Bench: REGISTRAR (J-I)

Samaridhhi Indusries vs. Union Of INDIA

WP/27203/2025HC Madhya Pradesh07 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Samaridhhi Industries vs. Union Of INDIA

WP/27205/2025HC Madhya Pradesh07 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Akash Motors Through Its Prop Mr Deepak Bhatt vs. Union Of INDIA

WP/8690/2026HC Madhya Pradesh06 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Sanjay Paliya Contractor vs. The State Of Madhya Pradesh

WP/20383/2023HC Madhya Pradesh06 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Sanjay Paliya Contractor vs. The State Of Madhya Pradesh

WP/18150/2023HC Madhya Pradesh06 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Annapoorna Electricals vs. The State Of Madhya Pradesh

WP/18151/2023HC Madhya Pradesh06 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Annapporna Electricals vs. The State Of Madhya Pradesh

WP/18152/2023HC Madhya Pradesh06 Apr 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Himanshu Makwana vs. The State Of Madhya Pradesh

CRR/3687/2025HC Madhya Pradesh06 Apr 2026

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Bhanu Prakash vs. Smt. Shweta

CRR/348/2026HC Madhya Pradesh02 Apr 2026

Bench: HON'BLE SHRI JUSTICE GAJENDRA SINGH

Mr Salman Shaikh vs. The State Of Madhya Pradesh

MCRC/12838/2026HC Madhya Pradesh01 Apr 2026

Bench: HON'BLE SHRI JUSTICE SANJEEV S KALGAONKAR

Shree Ramlala Sarkar Trade Name Dharmendra Singh Parmar Legal Name vs. Union Of INDIA

WP/10160/2026HC Madhya Pradesh31 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Bhupinder Singh Popli vs. Arvinder Singh Popli

MCRC/28635/2024HC Madhya Pradesh31 Mar 2026

Bench: HON'BLE SHRI JUSTICE B. P. SHARMA

Apex Tarmac PVT.LTD. Through Its Authorized Signatory Shailesh Shah vs. The State Of M. P

WP/27460/2025HC Madhya Pradesh24 Mar 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Mahalaxmi Enterprises vs. The State Of Madhya Pradesh

WP/9215/2026HC Madhya Pradesh23 Mar 2026

Bench: HON'BLE SHRI JUSTICE SANDEEP N. BHATT

M/S Y.M.P. Electro Power Engineer (P) LTD vs. The State Of Madhya Pradesh

WP/9247/2012HC Madhya Pradesh23 Mar 2026

Bench: HON'BLE SHRI JUSTICE DEEPAK KHOT

Viraj Infratech Private LTD vs. The State Of Madhya Pradesh

WP/43430/2025HC Madhya Pradesh20 Mar 2026

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

Smt. Sabahat Sultan vs. Madhya Pradesh Madhya Kshetra Vidyut Vitran Company Limited

WP/10220/2024HC Madhya Pradesh20 Mar 2026

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

M/S V.D. Engeneering vs. Commissioner

CEA/98/2018HC Madhya Pradesh18 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S A.I.B. Fabrication And Electricals Work vs. Union Of INDIA

WP/9087/2026HC Madhya Pradesh18 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Sourabh Dubey vs. Union Of INDIA

MCRC/11305/2026HC Madhya Pradesh17 Mar 2026

Bench: HON'BLE SHRI JUSTICE B. P. SHARMA

Smt. Maya Gupta vs. The State Of Madhya Pradesh

MCRC/42300/2023HC Madhya Pradesh17 Mar 2026

Bench: HON'BLE SHRI JUSTICE B. P. SHARMA

Sandeep Gupta vs. The State Of Madhya Pradesh

MCRC/54470/2023HC Madhya Pradesh17 Mar 2026

Bench: HON'BLE SHRI JUSTICE B. P. SHARMA

Gulab Chand Gupta vs. The State Of Madhya Pradesh

MCRC/54473/2023HC Madhya Pradesh17 Mar 2026

Bench: HON'BLE SHRI JUSTICE B. P. SHARMA

M/S Gopal Enterprises vs. Union Of INDIA

WP/7537/2017HC Madhya Pradesh16 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Singh Construction And Co. A Partnership Firm vs. Union Of INDIA

WP/11906/2014HC Madhya Pradesh16 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Patel Traders vs. The State Of Madhya Pradesh

WP/33769/2025HC Madhya Pradesh13 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Arpita Motors vs. Appellate Authority

WP/13830/2025HC Madhya Pradesh13 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Shalini Construction Company vs. The State Of Madhya Pradesh

WP/6733/2026HC Madhya Pradesh13 Mar 2026

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

Arpita Motors vs. Appellate Authority

WP/13833/2025HC Madhya Pradesh13 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Hindustan Petroleum Corporation LTD vs. M.P. Poorv Kshetra Vidyut Vitran Co. LTD

AR/14/2026HC Madhya Pradesh12 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Satpura Infracon PVT. LTD vs. Union Of INDIA

WP/8887/2026HC Madhya Pradesh12 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rajesh Dubey Proprietor M/S Ria Enterprises vs. Principal Commissioner Of Central Goods And Services Tax (CGST)

WP/33175/2025HC Madhya Pradesh12 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Rahul Dubey vs. Principal Commissioner Of Central Goods And Services Tax Bhopal

WP/32936/2025HC Madhya Pradesh12 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ankit Dubey vs. Prinicipal Commissioner Of Central Goods And Service Tax CGST Bhopal GST Bhawan

WP/32952/2025HC Madhya Pradesh12 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S The INDIA Cements Limtid Through Its Sanjeev Kumar Bohra Authorised Officer vs. Union Of INDIA

WP/6753/2026HC Madhya Pradesh11 Mar 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S The INDIA Cements Limited Through Sanjeev Kumar Bohra S/O Champalalji Shalikarmji Bohra vs. Union Of INDIA

WP/6990/2026HC Madhya Pradesh11 Mar 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

M/S The INDIA Cements Limited Through Its Authorized Signatory Sanjeev Kumar Bohra vs. The Union Of INDIA

WP/6656/2026HC Madhya Pradesh11 Mar 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Ashutosh Kumar Singh vs. Union Of INDIA

WP/17035/2025HC Madhya Pradesh11 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Ms Maheshwari Agencies Through Proprietor Sh Shyam Sunder Maheshwari vs. Union Of INDIA

WP/48502/2025HC Madhya Pradesh11 Mar 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

G.K. Traders Through Its Proprietor Shri Chakresh Kumar Jain vs. The State Of Madhya Pradesh

WP/8564/2026HC Madhya Pradesh11 Mar 2026

Bench: HON'BLE SHRI JUSTICE ANAND PATHAK

Anurag Mehto vs. Madhya Pradesh Purv Kshetra Vidhyut Vitran Company LTD

WP/34471/2025HC Madhya Pradesh10 Mar 2026

Bench: HON'BLE SHRI JUSTICE VISHAL MISHRA

M/S The INDIA Cements Limited Thrugh Its Authorized Signaotry Sanjeev Kumar Bohra vs. Union Of INDIA Through The Secretgary Department Of Revenue Ministry Of Finannce

WP/6615/2026HC Madhya Pradesh09 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/Sthe INDIA Cements Limited Through Its Sanjeev Kumar Bohra Authorised Officer vs. Union Of INDIA

WP/6629/2026HC Madhya Pradesh09 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S The INDIA Cements Limited Through Its Authorized Signatory Sanjeev Kumar Bohra vs. Union Of INDIA The Secretary Department Of Revenue Ministry Of Finance Ministry Of Finnance

WP/6621/2026HC Madhya Pradesh09 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Commissioner CGST And Central Excise Commissioner vs. M/S Saumya Infraventure PVT LTD

CEA/20/2025HC Madhya Pradesh09 Mar 2026

Bench: REGISTRAR (J-I)

M/S Sitaram Rameshwar Prasad And Sons Proprietor Sitaram Gupta vs. Union Of INDIA

WP/4442/2026HC Madhya Pradesh09 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Jaypee Bela Plant, Jaypee Puram, Rewa vs. Union Of INDIA

WP/16627/2010HC Madhya Pradesh06 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Jaypee Rewa Plant vs. Union Of INDIA

WP/16626/2010HC Madhya Pradesh06 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Jaypee Bela Plant, Jaypee Puram vs. Secretary Union Of INDIA

WP/16625/2010HC Madhya Pradesh06 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Jaypee Bela Plant vs. Union Of INDIA

WP/16624/2010HC Madhya Pradesh06 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Shri Balaji Sarkar Building Material Supplier vs. Union Of INDIA

WP/14846/2025HC Madhya Pradesh05 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

M/S Sitaram Sales Company vs. Union Of INDIA

WP/4121/2026HC Madhya Pradesh05 Mar 2026

Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA

Gulshan Rai Rally vs. The State Of Madhya Pradesh

MCRC/9523/2026HC Madhya Pradesh26 Feb 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

Smt. Priya Rally vs. The State Of Madhya Pradesh

MCRC/9534/2026HC Madhya Pradesh26 Feb 2026

Bench: HON'BLE SHRI JUSTICE MILIND RAMESH PHADKE

← 2025