Commissioner CGST And Central Excise Commissioner vs. M/S Saumya Infraventure PVT LTD
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(REGISTRAR (J-I)) IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR CEA No. 20 of 2025 (COMMISSIONER CGST AND CENTRAL EXCISE COMMISSIONER Vs M/S SAUMYA INFRAVENTURE PVT LTD )
Dated : 09-04-2026 None present. The case is listed for consideration of service upon sole respondent. As per CMIS report, sole respondent has been represented through counsel and power has been filed on 08.04.2026, but power is not attached in file. Office to verify and proceed accordingly. raj
1 CEA-20-2025
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