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Mm Enterprises Through Its Proprietor Shri Murlidhar Azwtani vs. Additional Director Directorate General Of GST Intelligence

WP/29246/2026HC Madhya PradeshGST19 August 2026Bench: HON'BLE SHRI JUSTICE SUBODH ABHYANKAR1 pages
For Petitioner: Alok Barthwal[P-1]

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Cause title — parties, addresses and appearances
(SUBODH ABHYANKAR) JUDGE (ALOK AWASTHI) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT INDORE BEFORE HON'BLE SHRI JUSTICE SUBODH ABHYANKAR & HON'BLE SHRI JUSTICE ALOK AWASTHI ON THE 19th OF AUGUST, 2026 WRIT PETITION No. 29246 of 2026 MM ENTERPRISES THROUGH ITS PROPRIETOR SHRI MURLIDHAR AZWTANI Versus ADDITIONAL DIRECTOR DIRECTORATE GENERAL OF GST INTELLIGENCE AND OTHERS Appearance: Shri Alok Barthwal - Advocate for the petitioner. Shri Prasanna Prasad, learned counsel for the respondents.

Per: Justice Subodh Abhyankar Counsel for the petitioner has submitted that this petition has rendered infructuous. In view of the same, writ petition is dismissed having rendered infructuous. krjoshi

1 WP-29246-2026 NEUTRAL CITATION NO. 2026:MPHC-IND:23438

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