BharatTaxGST

M/S Abhimanyu Equipments LLP vs. Union Of INDIA

WP/25168/2025HC Madhya PradeshGST22 January 2026Bench: HON'BLE SHRI JUSTICE VIVEK RUSIA1 pages
For Petitioner: Mukesh AgrawalFor Respondent: Additional Solicitor General[R-1]

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Cause title — parties, addresses and appearances
(VIVEK RUSIA) JUDGE (PRADEEP MITTAL) JUDGE IN THE HIGH COURT OF MADHYA PRADESH AT JABALPUR BEFORE HON'BLE SHRI JUSTICE VIVEK RUSIA & HON'BLE SHRI JUSTICE PRADEEP MITTAL ON THE 22nd OF JANUARY, 2026 WRIT PETITION No. 25168 of 2025 M/S ABHIMANYU EQUIPMENTS LLP Versus UNION OF INDIA AND OTHERS Appearance: Mr. Ayush Gupta and Mr. Mukesh Agrawal - Advocate for petitioner. Mr. Rajvardhan Dutt Padraha - Advocate for CGST.

Per: Justice Vivek Rusia Learned counsel for the petitioner prays for withdrawal of this petition. Prayer allowed. Accordingly, the writ petition filed by the petitioner stands dismissed as withdrawn. julie

1 WP-25168-2025 NEUTRAL CITATION NO. 2026:MPHC-JBP:6205

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