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2019
Kerala High Court GST Judgments — 2019
4,509 judgments, newest first.
Page 34 of 46.
Lakshmi Hotels Resorts vs. The State Tax Officer
WP(C)/32106/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Diebold Systems PVT LTD vs. The State Tax Officer
WP(C)/27992/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S Rubby Jewellery vs. State Tax Officer
WP(C)/32100/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sinil V.Mathew vs. State Tax Officer
WP(C)/41113/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Amal Traders vs. The State Tax Officer
WP(C)/28127/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
V.S.Suresh Chandran vs. The State Tax Officer
WP(C)/24789/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M S Piling Foundations vs. The Assistant Commissioner(Works Contract)
WP(C)/30591/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Manickan vs. The State Tax Officer
WP(C)/16899/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Ushas Granite & Marbles vs. The Assistant Commissioner (Assessment)
WP(C)/25095/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Real Glass And Plywoods vs. The Commercial Tax Officer
WP(C)/32709/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Biju K.G vs. The Commissioner Of State Goods
WP(C)/17696/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Hill N Sea View vs. State Tax Officer
WP(C)/37720/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Electrotek Engineers Private Limited vs. State Tax Officer
WP(C)/37182/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Vadakkassery Traders vs. The Commissioner Of Commercial Taxes
WP(C)/30117/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Musthafa vs. The State Tax Officer
WP(C)/26192/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sri.Babu vs. State Tax Officer
WP(C)/35326/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Samuel Jose vs. The Commissioner Of State Goods And Service Tax Department
WP(C)/31588/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Macro Enterprises, Cc/28/1559 Puthiya Road vs. The State Tax Officer
WP(C)/20727/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Rupesh And Company vs. The State Of Kerala
WP(C)/32914/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sreelakshmi Energy Systems PVT.LTD vs. Assistant Commissioner
WP(C)/34382/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Associated Agencies vs. The State Tax Officer
WP(C)/39498/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Cuvv Authomotives (P) LTD. (Vijay Motors) vs. The Assistant Commissioner Of State Tax
WP(C)/29098/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M.U.Ali Akbar vs. The State Tax Officer
WP(C)/14116/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S Born Builders PVT LTD vs. Commercial Tax Officer (Wc)
WP(C)/17796/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ashlyn Chemunnoor Instruments PVT. LTD vs. State Tax Officer Spl Circle, Thrissur
WP(C)/32498/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K. Sivadas vs. The State Tax Officer
WP(C)/39319/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.P. Rajendran vs. The State Tax Officer
WP(C)/28522/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.Mohamedali vs. State Of Kerala And By Secretary TO Government
WP(C)/36297/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Solus Ad Solutions vs. The Commissioner Of Commercial Taxes
WP(C)/39710/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Manappuram Jewellers LTD vs. The State Tax Officer -Iii
WP(C)/29506/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Muhammed Siyad vs. The State Tax Officer
WP(C)/28099/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Sitco Building Materials vs. The Commercial Tax Officer (State Tax Officer)
WP(C)/25094/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Herman Fernandez vs. Commercial Tax Officer (Works Contract)
WP(C)/35319/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Shenoy Agencies vs. State Of Kerala
WP(C)/29929/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Madona Distributors vs. The State Tax Officer
WP(C)/31320/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. K.V. Francis And Sons vs. State Tax Officer
WP(C)/27126/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
T.Mohammed Ali vs. The State Tax Officer-Ii
WP(C)/40187/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jijo Thomas vs. The State Tax Officer
WP(C)/41295/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jose Sebastian vs. State Tax Officer
WP(C)/26194/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mariyam Steels vs. State Tax Officer
WP(C)/42387/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Nucleus Premium Properties (P) LTD vs. State Tax Officer
WP(C)/41600/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
George Maijo Industries PVT.LTD vs. The Assistant Commissioner (Produce)
WP(C)/41182/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jonish Joy vs. State Tax Officer
WP(C)/285/2019
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sapana Polyweave Private Limited vs. The Assistant Commissioner
WP(C)/37929/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ridge Events & Media PVT. LTD vs. The Intelligence Officer
WP(C)/18599/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Chandran.P.R vs. The State Of Kerala
WP(C)/32694/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Malabar Super Market vs. The State Tax Officer
WP(C)/861/2019
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K.R. Enterprises vs. Commercial Tax Officer
WP(C)/20893/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. King Trade Link vs. The State Tax Officer
WP(C)/41984/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Muhammed Rayas vs. The State Tax Officer
WP(C)/37789/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mr. Punamchand D Kularia vs. The Commercial Tax Officer (Work Contract)
WP(C)/33091/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Crust And Crumb Food Ingrediens P LTD vs. The Assistant Commissioner Of State Tax
WP(C)/34713/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
R.Pratheesh vs. The State Tax Officer
WP(C)/42509/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
D. Manju vs. State Tax Officer
WP(C)/35299/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Hindustan Associates vs. Union Of INDIA
WP(C)/34097/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
N.B.Haneefa vs. State Tax Officer
WP(C)/37292/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Pushpa Department Stores vs. State Tax Officer
WP(C)/20313/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Badarudeen S vs. State Tax Officer
WP(C)/24997/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
H.Dileep Kumar vs. State Tax Officer (Wc)
WP(C)/40896/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
The Pottassery Service Co-Operative Bank LTD. No.P 543 vs. The State Tax Officer, Mannarkkad
WP(C)/28514/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Alapatt Enterprises vs. Assistant Commissioner
WP(C)/25500/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Prakash S.Purohit vs. Commercial Tax Officer
WP(C)/25697/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mas Make Polymers vs. The Commercial Tax Officer
WP(C)/30197/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Global Public School vs. State Of Kerala
WP(C)/41799/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sulaikha T vs. The Assistant Commissioner Of State Tax
WP(C)/42383/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Janatha Automobiles vs. State Tax Officer
WP(C)/31194/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Raj Mahal vs. The State Tax Officer
WP(C)/41981/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Fabtech Projects And Engineers vs. The Commercial Tax Officer (Works Contract)
WP(C)/38517/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S.Cement House vs. The Assistant Commissioner, Department Of Commercial Taxes
WP(C)/20491/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Puthenpurayil Traders vs. The State Tax Officer
WP(C)/25330/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Tharakan Agencies vs. The State Tax Officer
WP(C)/37517/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Xerox Business Services INDIA P LTD vs. Intelligence Inspector
WP(C)/39493/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Indec Innovation PVT. LTD vs. State Of Kerala
WP(C)/31387/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
General Metals vs. The State Tax Officer
WP(C)/37129/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Green vs. The State Tax Officer
WP(C)/25717/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sri.Jos Issac vs. The State Tax Oficer (Int)
WP(C)/18191/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Olivia Projects vs. The State Tax Officer
WP(C)/216/2019
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mathew Ipe vs. State Tax Officer
WP(C)/34710/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ss New Life Style Properties Builders And Developers P. LTD vs. The Sales Tax Officer
WP(C)/30387/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Veritaz Ventures Advisory PVT LTD vs. The State Of Kerala
WP(C)/34930/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
P.R.Chandran vs. The State Tax Officer
WP(C)/38712/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Mr.Muhammed Jaleel.K.M vs. The State Tax Officer
WP(C)/25306/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Antony Cyriac vs. The Intelligence Officer (Ib)
WP(C)/39510/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Marion Trade Links vs. State Tax Officer
WP(C)/18329/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M.Abdul Kalam vs. The Asst. Commissioner Of State Tax
WP(C)/17318/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Jaya Raveendranath vs. The Commissioner Of State Goods And Service Tax Department
WP(C)/39391/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Ambily Johnson vs. Central Board Of Excise And Customs
WP(C)/32308/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
The Aluminium Industries Limited vs. State Of Kerala
WP(C)/27191/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Rajan vs. The State Tax Officer (Ib)
WP(C)/33791/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Hathika M vs. The State Tax Officer
WP(C)/35307/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Elavuthingal Industries vs. The State Tax Officer
WP(C)/33989/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sarala C vs. The State Of Kerala
WP(C)/19896/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Imperial Tile Collections vs. The Commissioner Of Commercial Taxes
WP(C)/24717/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S Associated Pipe Industries vs. The State Tax Officer
WP(C)/27588/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Directions Media P LTD vs. The State Tax Officer
WP(C)/30315/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
M/S. Parison Agrotech vs. Assistant Commissioner
WP(C)/15716/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Sowparnika Projects And Infrastructure PVT LTD vs. The Assistant Commissioner Of State Tax (Works Contract)
WP(C)/32111/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Power House Electricals vs. State Tax Officer, Thrissur
WP(C)/20794/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
K. Hasankoya vs. State Tax Officer-3
WP(C)/29199/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
Kalyan Fabric vs. State Tax Officer
WP(C)/33919/2018
HC Kerala
16 Jan 2019
Bench:
HONOURABLE MR. JUSTICE DAMA SESHADRI NAIDU
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