Nucleus Premium Properties (P) LTD. vs. State Tax Officer
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NO.32120580734/2012-13 DATED 23.3.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN WPC NO 11335/2018 DATED 4.4.2018 EXHIBIT P3OF THE RR NOTICE NO. B4-3642/2018 DATED 9.7.2018 ISSUED BY THE 5TH RESPONDENT DEMANDING THE PAYMENT OF THE ASSESSED TAX IN EXHIBIT P1 ORDER
WP(C).No. 36991/2018 & CONN. CASES 41 APPENDIX OF WP(C) 27000/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER & DEMAND NOTICE FOR 2012-13 DATED 31-05-2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 36991/2018 & CONN. CASES 42 APPENDIX OF WP(C) 27996/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER FOR THE ASSESSMENT YEAR 2013-2014 DATED 23/07/2018 EXHIBIT P2OF THE PENALTY ORDER FOR THE ASSESSMENT YEAR 2014-15 DATED 23/07/2018. WP(C).No. 36991/2018 & CONN. CASES 43 APPENDIX OF WP(C) 33000/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 29.6.2018. EXHIBIT P2OF THE REPLY DATED 31.7.2018. EXHIBIT P3OF THE ASSESSMENT ORDER DATED 31.7.2018. WP(C).No. 36991/2018 & CONN. CASES 44 APPENDIX OF WP(C) 35596/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER DATED 19/07/2018 ISSUED TO PETITIONER BY 1ST RESPONDENT, UNDER SECTION 25 (1) OF THE KVAT ACT FOR 2016-17 EXHIBIT P2OF INTERIM ORDER DATED 04.04.2018 PASSED BY THIS HON'BLE COURT IN WRIT PETITION (C) NO. 11335 OF 2018 IN STAYING FURTHER STEPS, ON THE FOOTING OF NOT HAVING LEGISLATIVE COMPLIANCE TO 1ST RESPONDENT AS ON THE DATE OF INITIATING PROCEEDINGS UNDER KAVAT ACT 2003
WP(C).No. 36991/2018 & CONN. CASES 45 APPENDIX OF WP(C) 40197/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN DATED 31.05.2017 FILED BY THE PETITIONER FOR THE YEAR 2016-
EXHIBIT P2 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT DATED 14.11.2018 FOR THE YEAR 2016-17. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.04.2018 ISSUED BY THIS HON'BLE COURT IN W.P.(C) NO. 13552 OF 2018. WP(C).No. 36991/2018 & CONN. CASES 46 APPENDIX OF WP(C) 40199/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 TRUE PHOTOCOPY OF THE ASSESSMENT ORDER NO. 3201139886/2011-12 DATED 31.10.2017, ISSUED BY THE FIRST RESPONDENT. EXHIBIT P2 TRUE PHOTOCOPY OF THE DEMAND NOTICE NO. 73/2017-18 DATED 31.10.2017, ISSUED IN FORM NO.12 FOR RS. 42,816/- BY THE FIRST RESPONDENT.
WP(C).No. 36991/2018 & CONN. CASES 47 APPENDIX OF WP(C) 40397/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 30.10.2018 FOR THE ASSESSMENT YEAR 2013-14 PASSED BY THE 4TH RESPONDENT.
WP(C).No. 36991/2018 & CONN. CASES 48 APPENDIX OF WP(C) 40796/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE ASSESSMENT ORDER NO.32010823394/2012-13 DATED 31/07/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2012-13. EXHIBIT P2 AOF THE ASSESSMENT ORDER NO.32010823394/2013-14 DATED 30/06/2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE ASSESSMENT YEAR 2013-14. WP(C).No. 36991/2018 & CONN. CASES 49 APPENDIX OF WP(C) 41600/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ESCAPED ASSESSMENT NOTICE BEARING NO 32072013382/11-12 DATED 3.4.2018 ISSUED BY THE 1ST RESPONDENT
WP(C).No. 36991/2018 & CONN. CASES 50 APPENDIX OF WP(C) 41799/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE NOTICE DATED 31.10.2017 ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT. EXHIBIT P2 AOF THE REPLY (WITHOUT ANNEXURES) DATED 30.11.2017 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P3 AOF THE NOTICE DATED 13.7.2018 ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT. EXHIBIT P4 AOF THE REPLY DATED 23.7.2018 SUBMITTED BY THE PETITIONER BEFORE THE 2ND RESPONDENT. EXHIBIT P5 AOF THE ORDER DATED 7.11.2018 ISSUED TO THE PETITIONER BY THE 2ND RESPONDENT (WITHOUT ANNEXURES).
WP(C).No. 36991/2018 & CONN. CASES 51 APPENDIX OF WP(C) 41998/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF ESCAPED ASSESSMENT NOTICE FOR THE YEAR 2012-13 ON 14.03.2018. EXHIBIT P2OF THE REPLY DATED 12.04.2018 SUBMITTED BY THE PETITIONER-FIRM. EXHIBIT P3OF THE ESCAPED ASSESSMENT ORDER UNDER KVAT DATED 24.04.2018 FOR THE YEAR 2012-13. EXHIBIT P4OF THE REVENUE RECOVERY NOTICES IN FORM 1 AND 10 DATED 21.11.2018 AND 27.11.2018 RESPECTIVELY ALONG WITH ENGLISH TRANSLATION.
WP(C).No. 36991/2018 & CONN. CASES 52 APPENDIX OF WP(C) 42597/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE ORDER NO.32517750916/2014-15 DT.24/10/2018 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2 THEOF THE DEMAND NOTICE DT.24/10/2018 ISSUED BY THE 1ST RESPONDENT.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.