P.R.Chandran vs. The State Tax Officer
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NO.32150766767/2013-2014 DATED 31/03/2018 PASSED BY THE COMMERCIAL TAX OFFICER, STATE GOODS & SERVICE TAX DEPARTMENT, ALUVA EXHIBIT P2 THEOF THE REASSESSMENT ORDER NO.32150766767/2014-2015 DATED 31/03/2018 PASSSED BY THE COMMERCIAL TAX OFFICER, STATE GOODS & SERVICES TAX DEPARTMENT, ALUVA. EXHIBIT P3 THEOF THE REASSESSMENT ORDER NO.32150766767/2015-16 DATED 31/03/2018 PASSED BY THE COMMERCIAL TAX OFFICER, STATE GOODS & SERVICE TAX DEPARTMENT, ALUVA EXHIBIT P4 THEOF THE STAY ORDER IN WP(C) NO.40762/2016 DATED 12/01/2017 PASSED BY THIS HON'BLE COURT EXHIBIT P5 THEOF STAY ORDER IN WP(C) NO.11335/2018 DATED 04/04/2018 PASSED BY THIS HON'BLE COURT
WP(C).No. 38718/2018 & CONN. CASES 32 APPENDIX OF WP(C) 16315/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER NO.IBK(A) 54/2017-18 DATED 27.3.2018 PASSED BY THE 1ST RESPONDENT AND THE ACCOMPANYING DEMAND NOTICE. EXHIBIT P2OF THE INTERIM ORDER DATED 4.4.2018 IN WPC NO. 11335/2018 OF THIS HON'BLE COURT IN THE CASE OF M/S. SHEEN GOLDEN JEWELS (INDIA) PVT. LTD.
WP(C).No. 38718/2018 & CONN. CASES 33 APPENDIX OF WP(C) 37720/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2012-13 DATED 16/10/2018. EXHIBIT P1 A COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 16/10/2018. WP(C).No. 38718/2018 & CONN. CASES 34 APPENDIX OF WP(C) 38317/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER DATED 8.10.2018 ISSUED U/S. 25(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P2OF THE ORDER DATED 4.4.2018 OF THE HON'BLE HIGH COURT IN WPC NO.11335/2018. WP(C).No. 38718/2018 & CONN. CASES 35 APPENDIX OF WP(C) 38318/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ANNUAL RETURN FOR THE YEAR 2016-2017 DATED 07.06.2017 FILED BY THE PETITIONER. EXHIBIT P2OF THE NOTICE UNDER SECTION 25(1) OF THE KVAT ACT FOR THE YEAR 2016-2017 DATED 4.10.2018 BY THE 1ST RESPONDENT.
WP(C).No. 38718/2018 & CONN. CASES 36 APPENDIX OF WP(C) 38517/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT ORDER FOR THE YEAR 2016-17 DATED 27/10/2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO.13930/2018 DATED 13TH APRIL 2018. WP(C).No. 38718/2018 & CONN. CASES 37 APPENDIX OF WP(C) 38712/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO. 32140728731/2013-14 DATED 30/01/2018. EXHIBIT P2OF THE MODIFIED ASSESSMENT ORDER NO. 32140728731/2013-14 DATED 21-.08.2018. WP(C).No. 38718/2018 & CONN. CASES 38 APPENDIX OF WP(C) 38918/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PENALTY ORDER DATED 10.10.2018 ISSUED U/S. 67(1) OF THE KVAT ACT, 2003 BY THE 2ND RESPONDENT FOR THE YEAR 2015-16. EXHIBIT P2OF THE ORDER DATED 04.04.2018 OF THE HON'BLE HIGH COURT IN W.P.(C) NO. 11335 OF 2018. WP(C).No. 38718/2018 & CONN. CASES 39 APPENDIX OF WP(C) 39119/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.32030388145/2015-16 DATED 29.9.2018 ISSUED BY THE IST RESPONDENT.
WP(C).No. 38718/2018 & CONN. CASES 40 APPENDIX OF WP(C) 39319/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE ISSUED BY 1ST RESPONDENT FOR THE YEAR 2013- 14 DATED 5.11.2018
WP(C).No. 38718/2018 & CONN. CASES 41 APPENDIX OF WP(C) 40114/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASST. ORDER NO. 32140481905/2016-16 DATED 10.10.2018 PASSED BY THE 1ST RESPONDENT ALONG WITH DEMAND NOTICE FOR THE ASST. YEAR 2015-16. EXHIBIT P2OF THE ASST. ORDER NO. 32140481905/2016-16 DATED 10.10.2018 PASSED BY THE 1ST RESPONDENT ALONG WITH DEMAND NOTICE FOR THE ASST. YEAR 2015-16. EXHIBIT P3OF THE INTERIM ORDER DATED 04.04.2018 IN W.P.(C) NO. 11335/2018 OF THIS HON'BLE COURT IN THE CASE OF M/S. SHEEN GOLDEN JEWELS (INDIA) PVT. LTD.
WP(C).No. 38718/2018 & CONN. CASES 42 APPENDIX OF WP(C) 40115/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESMENT NOTICE NO. 32050939803/2016-17 DATED 17-09-2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P2OF THE ASSESSMENT ORDER NO. 32050939803/2016-17 DATED 09-11-2018 FOR THE YEAR 2016-17 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER EXHIBIT P3OF THE CONSTITUTIONAL (101ST AMENDEMENT) ACT 2016 EXHIBIT P4OF THE UNION LIST (LIST I) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA. EXHIBIT P5OF THE STATE LIST (LIST II) TO THE SEVENTH SCHEDULE TO THE CONSTITUTION OF INDIA EXHIBIT P6OF THE NOTIFICATION NO SO 2986(E) DATED 16-09-2016 ISSUED BY THE DEPARTMENT OF REVENUE, GOVERNMENT OF INDIA. EXHIBIT P7OF THE INTERIM ORDER ISSUED BY THE HON'BLE COURT OF KERALA IN W.P(C) NO. 11335/18 DATED 04-04-2018. WP(C).No. 38718/2018 & CONN. CASES 43 APPENDIX OF WP(C) 41113/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSSESSMENT NOTICE NO. 32050805578/2012-13 DATED 11.06.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2013-14. EXHIBIT P1 AOF THE PRE ASSESSMENT NOTICE NO. 32050805578/2013-14 DATED 11.06.2018 ISSUED BY THE 1ST RESPONDENT TO THE PETITIONER FOR THE YEAR 2013-14. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'BLE COURT IN W.P.(C) NO.11335/2018 DATED 04.04.2018. WP(C).No. 38718/2018 & CONN. CASES 44 APPENDIX OF WP(C) 41120/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ORDER NO.32080535875/2014- 15 DATED 26.11.2018. EXHIBIT P2OF THE ORDER NO.32080535875/2015- 16 DATED 26.11.2018. WP(C).No. 38718/2018 & CONN. CASES 45 APPENDIX OF WP(C) 41319/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE PRE ASSESSMENT NOTICE FOR THE YEAR 2012-2013 DATED 28.11.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER. EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC NO.13930 OF 2018 13TH APRIL 2018. WP(C).No. 38718/2018 & CONN. CASES 46 APPENDIX OF WP(C) 41913/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE NOTICE DATED 25.6.2018 ISSUE D/S 6 (4) (5) OF THE KERALA LUXURY TAX ACT,1976 EXHIBIT P2OF THE OBJECTION DATED 21.7.2018 EXHIBIT P3OF THE REPLY NOTICE DATED 22.11.2018 ISSUE DTO EXT P2 OBJECTION EXHIBIT P4OF THE NOTICE DATED 7.12.2018
WP(C).No. 38718/2018 & CONN. CASES 47 APPENDIX OF WP(C) 42119/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF PENALTY ORDER DATED 31/10/18 PASSED U/S.67(1) OF THE KVAT ACT FOR THE YEAR 2014-15 BY THE 1ST RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE CONSTITUTION (ONE HUNDRED AND FIRST AMENDMENT) ACT, 2016 DATED 08/09/16 PUBLISHED IN THE EXTRAORDINARY GAZETTE OF INDIA. EXHIBIT P3OF INTERIM ORDER GRANTED BY THIS HON'BLE COURT IN WP(C) NO.11335/18 DATED 04/04/18. EXHIBIT P4OF THE DEMAND NOTICE DATED 31/10/2018 ISSUED FOR THE YEAR 2014-15 BY THE 1ST RESPONDENT TO THE PETITIONER.
WP(C).No. 38718/2018 & CONN. CASES 48 APPENDIX OF WP(C) 42515/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2017-18 DATED 07/02/2018.
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.