Samuel Jose vs. The Commissioner Of State Goods And Service Tax Department
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NO.32021491792/2015-16 DATED 25/10/2018 ISSUED BY THE FIRST RESPONDENT. Untitled Folder
WP(C).No. 257 of 2019 & CONN. CASES 31 APPENDIX OF WP(C) 53/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE COMMERCIAL INVOICE NO.003/S14008/CP-LMC, DATED 16.1.2015 ISSUED BY M/S.CAO PHAT CO LTD., VUNG TAU, VIETNAM. EXHIBIT P2OF THE PACKING LIST NO.003/S14008/CP-LMC, DATED 16.1.2015 ISSUED BY M/S CAO PHAT CO LTD, VUNG TAU, VIETNAM. EXHIBIT P3OF THE BILL OF ENTRY NO.8573467, DATED 12.3.2015 ISSUED BY SUPERINTENDENT OF CUSTOMS, TUTICORIN. EXHIBIT P4OF THE DELIVERY NOTE NO.320202/DN/144438, DATED 12.3.2015. EXHIBIT P5OF THE FORM KK NO.401, DATED 12.3.2015. EXHIBIT P6OF THE E CONSIGNMENT DECLARATION IN FORM 8F, DATED 12.3.2015. EXHIBIT P7OF THE PENALTY ORDER DATED 12.10.2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER. EXHIBIT P8OF THE INTERIM ORDER DATED 4.4.2018, PASSED BY THIS HON'BLE COURT IN WPC.NO.11335 OF 2018. EXHIBIT P8 (A)OF THE INTERIM ORDER DATED 3.10.2018, PASSED BY THIS HON'BLE COURT IN WPC.NO.32076/2018. WP(C).No. 257 of 2019 & CONN. CASES 32 APPENDIX OF WP(C) 294/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PRE-ASSESSMENT NOTICE ISSUED U/S. 25(1) FOR THE YEAR 2014-15 DATED 12-11-2018 EXHIBIT P1(a) AOF THE PRE-ASSESSMENT NOTICE ISSUED U/S. 25(1) FOR THE YEAR 2015-16 DATED 09-11-2018
WP(C).No. 257 of 2019 & CONN. CASES 33 APPENDIX OF WP(C) 296/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S.25(1) FOR THE YEAR 2014-15 DATED 30.11.2017. EXHIBIT P1 (a) AOF THE PROCEEDINGS OF ASSESSMENT PASSED U/S.25(1) FOR THE YEAR 2015-16 DATED 30.11.2017. WP(C).No. 257 of 2019 & CONN. CASES 34 APPENDIX OF WP(C) 339/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.32030577279/2017-18 DATED 20.11.2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 257 of 2019 & CONN. CASES 35 APPENDIX OF WP(C) 376/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14 DATED 17.11.2018. EXHIBIT P1(a) COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2015-16 DATED 17.11.2018. EXHIBIT P1 (b) COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2016-17 DATED 17.11.2018. WP(C).No. 257 of 2019 & CONN. CASES 36 APPENDIX OF WP(C) 378/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE IST RESPONDENT FOR THE YEAR 2013-14 DATED 30.8.2018. WP(C).No. 257 of 2019 & CONN. CASES 37 APPENDIX OF WP(C) 384/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2011-12. EXHIBIT P2 COPY OF NOTICE DATED 29.11.2018 ISSUED BY THE 1ST RESPONDENT U/S.25(1) OF THE KVAT ACT. EXHIBIT P3 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WPC.NO.13552 OF 2018. WP(C).No. 257 of 2019 & CONN. CASES 38 APPENDIX OF WP(C) 388/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ANNUAL RETURN FOR THE YEAR 2013-14. EXHIBIT P2 COPY OF NOTICE DATED 7.12.2018 ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2013-14. EXHIBIT P3 COPY OF ADJOURNMENT REQUEST DATED 21.12.2018. EXHIBIT P4 COPY OF REPLY DATED 26.12.2018. EXHIBIT P5 COPY OF INTERIM ORDER DATED 13.4.2018 ISSUED BY THIS HON'BLE COURT IN WP(C) NO.13552 OF 2018. WP(C).No. 257 of 2019 & CONN. CASES 39 APPENDIX OF WP(C) 395/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE NO.320041589365/2015-16 DATED 17/12/2017 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P2OF THE PRE-ASSESSMENT NOTICE NO.320041589365/2016-17 DATED 17/12/2017 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 257 of 2019 & CONN. CASES 40 APPENDIX OF WP(C) 397/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ASSESSMENT ORDER ISSUED BY THE 1ST RESPONDENT FOR THE YEAR 2014-15. WP(C).No. 257 of 2019 & CONN. CASES 41 APPENDIX OF WP(C) 401/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF ANNUAL RETURN DATED 4.6.2014 SUBMITTED BY PETITIONER FOR 2013-14, BEFORE 1ST RESPONDENT. EXHIBIT P2OF AUDIT REPORT DATED 30.1.2015 SUBMITTED BY PETITIONER FOR 2013-14, BEFORE 1ST RESPONDENT. EXHIBIT P3OF NOTICE DATED 20.12.2018 SERVED TO THE PETITIONER ON 4.1.2019 BY 1ST RESPONDENT U/S.25(1) OF KVAT ACT INITIATING ASSESSMENT FOR 2013-14. EXHIBIT P4OF EXTRAORDINARY GAZETTE OF INDIA DATED 8.9.2016 PUBLISHED BY 5TH RESPONDENT FOR 101ST AMENDMENT ACT 2016 MADE IN CONSTITUTION OF INDIA. EXHIBIT P5OF INTERIM ORDER DATED 4.4.2018 PASSED BY THIS HON'BLE COURT IN WRIT PEITION (C)NO.11335 OF 2018, IN STAYING FURTHER STEP, ON THE FOOTING OF NOT HAVING LEGISLATIVE COMPLIANCE, AS ON COMPLETION OF PROCEEDINGS UNDER KVAT ACT.
WP(C).No. 257 of 2019 & CONN. CASES 42 APPENDIX OF WP(C) 408/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASST ORDER DATED 31.8.2018 PASSED BY THE 1ST RESPONDENT ALONG WITH DEMAND NOTICE DATED 31.8.2018 EXHIBIT P2OF THE RR NOTICE ISSUED IN FORM NO 1 DATED 6.12.2018 BY THE 4TH RESPONDENT EXHIBIT P2(a)OF THE R.R.NOTICE ISSUED IN FORM NO 25 DATED 17.12.2018 BY THE 4TH RESPONDENT EXHIBIT P3OF THE INTERIM ORDER DATED 4.4.2018 IN WPC NO.11335/2018 OF THIS HON'BLE COURT IN THE CASE OF M/S SHEEN GOLDEN JEWELS (INDIA) PVT LTD.
WP(C).No. 257 of 2019 & CONN. CASES 43 APPENDIX OF WP(C) 413/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE ASSESSMENT ORDER NO.32011376512/2011-12 DATED 27.12.2018 ISSUED BY THE 1ST RESPONDENT.
WP(C).No. 257 of 2019 & CONN. CASES 44 APPENDIX OF WP(C) 423/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE-ASSESSMENT NOTICE DATED 12.12.2018 FOR THE YEAR 2015-2016 EXHIBIT P2OF THE INTERIM ORDER DATED 4.4.2018 IN WPC NO. 11335/2018 EXHIBIT P3OF THE INTERIM ORDER DATED 12.4.2018 IN WPC NO. 13136/2018
WP(C).No. 257 of 2019 & CONN. CASES 45 APPENDIX OF WP(C) 425/2019 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE PRE ASSESSMENT NOTICE NO. 32151026395/2013-14 DATED 31-10-2018 ISSUED BY THE FIRST RESPONDENT. EXHIBIT P2OF THE INTERIM ORDER PASSED BY THIS HON'ABLE COURT IN W.P. (C).NO.11335/2018 DATED 04.04.2018. WP(C).No. 257 of 2019 & CONN. CASES 46 APPENDIX OF WP(C) 429/2019 PETITIONER'S EXHIBITS: EXHIBIT P1 THEOF THE ASSESSMENT FOR THE YEAR 2016-2017 DATED 18.12.2018 ISSUED BY THE FIRST RESPONDENT TO THE PETITIONER EXHIBIT P2 THEOF THE INTERIM STAY ORDER IN WPC. NO.13930/2018 DATE 13TH APRIL 2018
WP(C).No. 257 of 2019 & CONN. CASES 47 APPENDIX OF WP(C) 30918/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF ASSESSMENT ORDER NO.B2/32010819726/2014-15 DATED 05.07.2018 AND DEMAND NOTICE ISSUED BY THE 1ST RESPONDENT FOR THE ASSESSMENT YEAR 2014-15. WP(C).No. 257 of 2019 & CONN. CASES 48 APPENDIX OF WP(C) 30919/2018 PETITIONER'S EXHIBITS: EXHIBIT P1 COPY OF ORDER DATED 31/03/2018 ISSUED BY THE 1ST RESPONDENT UNDER SECTION 2591) OF THE ACT FOR THE YEAR 2014-15 EXHIBIT P2 COPY OF INTERIM ORDER DATED 13-04-2018 ISSUED BY THIS HON'BLE COURT IN WP(C) NO.13552 OF 2018 EXHIBIT P3 COPY OF DEMAND NOTICE DATED 15-09-2018 ISSUED BY THE 4TH RESPONDENT UNDER THE RR ACT
WP(C).No. 257 of 2019 & CONN. CASES 49 APPENDIX OF WP(C) 31588/2018 PETITIONER'S EXHIBITS: EXHIBIT P1OF THE SAID ASSESSMENT ORDER FOR THE YEAR 2016-17 DATED 29.8.2018 ISSUED BY THE THIRD RESPONDENT TO THE PETITIONER. EXHIBIT P2OF THE INTERIM ORDER DATED 4.4.2018 PASSED BY THIS HON'BLE COURT IN WPC NO 11335/2018 EXHIBIT P2 AOF THE INTERIM ORDER DATED 30.8.2018 PASSED BY THIS HON'BLE COURT IN WPC NO 28579/2018
Reproduced from the public record of the Kerala High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.