Jharkhand High Court GST Judgments — 2016

6 judgments.

• Ms Manisha Builders Civil Construction Throughits Proprietor Namely Ashok Singh v. Comercial Taxes

  Record only

  WPC/4197/2015·29 Nov 2016

• Ms Brahmputra Metallics LTD Through One Of Its Directors Aarsh Sahu v. Comercial Taxes

  Record only

  WPC/1006/2016·4 Apr 2016

• Ms Jharkhand Ispat PVT Limited Thr Its Authorised Signatory Cum General Manager Dinesh Kumar Pandey v. Comercial Taxes

  Record only

  WPC/416/2016·1 Feb 2016

• Ms Maa Chhinmastika Cement And Ispat PVT LTD Th Its Authorised Signatory Cum Director Parashuram Si v. Comercial Taxes

  Record only

  WPC/417/2016·1 Feb 2016

• Ms Aloke Steel Industries PVT LTD Through Its Authorised Signatory Cum Director Kamendra Mishra v. Comercial Taxes

  Record only

  WPC/426/2016·1 Feb 2016

• Ms Adhunik Alloys And Power LTD Through Its Authorized Signatory Sudarshan Nanda Goswami v. Comercial Taxes

  Record only

  WPC/297/2016·1 Feb 2016