Ms Manisha Builders Civil Construction Throughits Proprietor Namely Ashok Singh v. Comercial Taxes

Court: Jharkhand High Court
Case number: WPC/4197/2015
Date of judgment: 29 Nov 2016
Bench: HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE RATNAKER BHENGRA
Petitioner: MS MANISHA BUILDERS CIVIL CONSTRUCTION THROUGHITS PROPRIETOR NAMELY ASHOK SINGH
Respondent: COMERCIAL TAXES
CNR: JHHC010254762015

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