Ms Maa Chhinmastika Cement And Ispat PVT LTD Th Its Authorised Signatory Cum Director Parashuram Si v. Comercial Taxes

Court
Jharkhand High Court
Case number
WPC/417/2016
Date of judgment
1 Feb 2016
Bench
HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA
Petitioner
Ms Maa Chhinmastika Cement And Ispat Pvt Ltd Th Its Authorised Signatory Cum Director Parashuram Si
Respondent
Comercial Taxes
CNR
JHHC010148452016

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