Ms Brahmputra Metallics LTD Through One Of Its Directors Aarsh Sahu v. Comercial Taxes
- Court
- Jharkhand High Court
- Case number
- WPC/1006/2016
- Date of judgment
- 4 Apr 2016
- Bench
- HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA
- Petitioner
- Ms Brahmputra Metallics Ltd Through One Of Its Directors Aarsh Sahu
- Respondent
- Comercial Taxes
- CNR
- JHHC010211152016
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.