Ms Aloke Steel Industries PVT LTD Through Its Authorised Signatory Cum Director Kamendra Mishra v. Comercial Taxes
- Court
- Jharkhand High Court
- Case number
- WPC/426/2016
- Date of judgment
- 1 Feb 2016
- Bench
- HON'BLE MR. JUSTICE D. N. PATEL,HON'BLE MR. JUSTICE AMITAV K. GUPTA
- Petitioner
- Ms Aloke Steel Industries Pvt Ltd Through Its Authorised Signatory Cum Director Kamendra Mishra
- Respondent
- Comercial Taxes
- CNR
- JHHC010245572016
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Reproduced from the public record of the Jharkhand High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.