BharatTaxGST

Uttarakhand High Court GST Judgments — 2021

24 judgments, newest first.

Krishan Ballab vs. The Commissioner State Tax Department Of G S T

WPMS/2818/2021HC Uttarakhand29 Dec 2021

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

M/S Vilin Bio Med LTD vs. Commissioner Central Goods And Services Tax

WPMS/986/2020HC Uttarakhand24 Nov 2021

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Jaigopal Murlidhar Partnership Firm vs. Commissioaner Goods And Service Tax Uttarakhand

WPMS/2352/2021HC Uttarakhand11 Nov 2021

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Jabir Hasan vs. Assistant Commissioner State Tax GST

WPMS/1547/2021HC Uttarakhand10 Nov 2021

Bench: HON'BLE MR. JUSTICE SANJAYA KUMAR MISHRA

Pankaj Kumar Saili vs. State Of Uttarakhand

BA1/1903/2021HC Uttarakhand28 Oct 2021

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

Chandra Prakash Punetha vs. State Of Uttarakhand

BA1/2438/2021HC Uttarakhand25 Oct 2021

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

Commissioner Of CGST And Central Excise Commissionerate vs. M/S Bee Am Industries PVT LTD

CEXA/30/2017HC Uttarakhand24 Sept 2021

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Eficaz Project Limited Liability Partnership Through Its Partner vs. Commissioner Uttarakhand State GST Commissionerate Dehradun

WPMS/1968/2021HC Uttarakhand21 Sept 2021

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

A P Refinery PVT. LTD vs. State Of Uttaakhand

WPMS/1014/2021HC Uttarakhand10 Sept 2021

Bench: HON'BLE MR. RAGHVENDRA SINGH CHAUHAN,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Eficaz Project Limited Liability Partnership Through Its Partner vs. Commissioner Uttarakhand State G S T Commissionerate Dehradun

WPMS/1815/2021HC Uttarakhand09 Sept 2021

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

M/S Tehri Iron And Steel Industries vs. Union Of INDIA

WPMS/1787/2021HC Uttarakhand07 Sept 2021

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Jafar Ali vs. State Of Uttarakhand

BA1/1565/2021HC Uttarakhand16 Aug 2021

Bench: SRI NARAYAN SINGH DHANIK, J.

Manoj vs. State Of Uttarakhand

BA1/964/2020HC Uttarakhand13 Aug 2021

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

M/S Narula Menthol Industries vs. Union Of INDIA

WPMS/1476/2021HC Uttarakhand06 Aug 2021

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

M/S Rudra Packers vs. The Chief Commissioner Of State Tax

WPMS/807/2018HC Uttarakhand15 Jul 2021

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Vimal Petrothin Private Limited vs. Commissioner CGST Commissionerate Central Goods And Service Tax Dehradun

WPMS/1128/2021HC Uttarakhand24 Jun 2021

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Dinesh vs. State Of Uttarakhand

BA1/15/2021HC Uttarakhand09 Jun 2021

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

Mansih Kumar Pandey vs. State Of Uttarakhand

BA1/1815/2020HC Uttarakhand24 May 2021

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Rishi Pal vs. State Of Uttarakhand

BA1/1301/2019HC Uttarakhand22 Mar 2021

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

Vipin Kumar vs. State Of Uttarakhand

BA1/582/2019HC Uttarakhand16 Mar 2021

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

M/S S P Solvent LTD vs. Commissioner CGST Office Of The CGST Commissionerate

WPMS/63/2021HC Uttarakhand15 Mar 2021

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Resizone Buildwell PVT LTD vs. Director General Of Anti Profiteering

WPMS/155/2021HC Uttarakhand08 Mar 2021

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Amit Kumar Gupta vs. State Of Uttarakhand

BA1/1432/2019HC Uttarakhand04 Mar 2021

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

Deepak Chawla vs. Union Of INDIA

WPMS/121/2021HC Uttarakhand15 Jan 2021

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

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