BharatTaxGST

Uttarakhand High Court GST Judgments — 2020

16 judgments, newest first.

Sharma Engineers A Sole Proprietorship Firm vs. State Of Uttarakhand

WPMS/2542/2020HC Uttarakhand31 Dec 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Jeet Ram And Sons vs. Govind Ballabh Pant University Of Agriculture And Technology

WPMS/1984/2020HC Uttarakhand21 Dec 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Mohd Aslam vs. Chief Engineer Level I Irrigation Department Of Uttarakhand

SPA/220/2020HC Uttarakhand12 Oct 2020

Bench: HON'BLE MR. JUSTICE RAVI MALIMATH,HON'BLE MR. JUSTICE RAVINDRA MAITHANI

Commissioner, Trade Tax/Commercial Tax vs. M/S Savi Corporation

CTR/15/2012HC Uttarakhand15 Sept 2020

Bench: HON'BLE MR. JUSTICE RAVI MALIMATH,HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

Resizone Buildwell PVT. LTD vs. Director General Of Anti Profiteering

WPMS/1463/2020HC Uttarakhand10 Sept 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Mohd Aslam vs. Chief Engineer (Ganga) Irrigation And Water Resource Department

WPMS/1336/2020HC Uttarakhand20 Aug 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Rungta And Sons Rungta Industries Compound vs. Uttarakhand Seeds And Tarai Development Corporation LTD

WPMS/1272/2020HC Uttarakhand13 Aug 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Shreya Life Sciences Private Limtied vs. Superintendent Ae-1 CGST Commissionerate

WPMS/746/2020HC Uttarakhand25 Mar 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

M/S Guatam Associates Near Hanuman Mandir New Tehri vs. State Of Uttarakhand

WPMS/623/2020HC Uttarakhand06 Mar 2020

Bench: HON'BLE MR. JUSTICE MANOJ KUMAR TIWARI

Kuldeep Singh vs. State Of Uttarakhand

WPSS/2169/2019HC Uttarakhand12 Feb 2020

Bench: HON'BLE MR. JUSTICE LOK PAL SINGH

M/S Mahi Trading Compnay vs. State Of Uttarakhand

WPMS/213/2020HC Uttarakhand23 Jan 2020

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

M/S Mahi Trading Compnay vs. State Of Uttarakhand

WPMS/214/2020HC Uttarakhand23 Jan 2020

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

M/S Mahi Trading Compnay vs. State Of Uttarakhand

WPMS/212/2020HC Uttarakhand23 Jan 2020

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

M/S Mahi Trading Company vs. State Of Uttarakhand

WPMS/206/2020HC Uttarakhand23 Jan 2020

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

M/S Mahi Trading Compnay vs. State Of Uttarakhand

WPMS/211/2020HC Uttarakhand23 Jan 2020

Bench: HON'BLE MR. JUSTICE RAMESH CHANDRA KHULBE

M/S Shah Concast PVT. LTD vs. State Of Uttarakhand

WPMS/38/2020HC Uttarakhand06 Jan 2020

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

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