BharatTaxGST

Uttarakhand High Court GST Judgments — 2019

21 judgments, newest first.

M/S Kotdwar Steel PVT. LTD vs. State Of Uttarakhand

WPMS/3459/2019HC Uttarakhand13 Nov 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

M/S Livguard Energy Technologies PVT. Limited vs. State Of Uttarakhand

SPA/942/2019HC Uttarakhand18 Oct 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Livguard Energy Technologies PVT. LTD vs. State Of Uttarakhand

WPMS/3178/2019HC Uttarakhand15 Oct 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

Rajkumar vs. Chief Engineer And Head Of Department

SPA/854/2019HC Uttarakhand26 Sept 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

Pegasus Farmaco INDIA PVT LTD vs. The Union Of INDIA

SPA/893/2019HC Uttarakhand25 Sept 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Pvr Limited vs. State Of Uttarakhand

WPMS/3754/2018HC Uttarakhand26 Aug 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

M/S Multiplex Cinevision PVT LTD vs. State Of Uttarakhand

WPMS/3756/2018HC Uttarakhand26 Aug 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

M/S Agarwal Timber Supppliers vs. State Of Uttarakhand

SPA/765/2019HC Uttarakhand06 Aug 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Agarwal Timber Suppliers vs. State Of Uttarakhand

WPMS/2190/2019HC Uttarakhand31 Jul 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

Kumaon Pmgsy Contractors Welfare Association Through Its Secretary Mahesh Kumar Joshi vs. State Of Uttarakhand Through Secretary Rural Development Department Secretariat Dehradun

WPMS/3893/2018HC Uttarakhand23 Jul 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

Bion Plastics vs. The Commissioner CGST

CEXA/12/2019HC Uttarakhand15 Jul 2019

Bench: HON'BLE THE CHIEF JUSTICE,HON'BLE MR. JUSTICE ALOK KUMAR VERMA

M/S Agarwal Timber Suppliers vs. State Of Uttarakhand

WPMS/2004/2019HC Uttarakhand12 Jul 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

M/S Bhagwati Associates vs. State Of Uttarakhand

WPMS/3608/2018HC Uttarakhand01 Jul 2019

Bench: HON'BLE MR. JUSTICE SUDHANSHU DHULIA

M/S S. K. Mishra Contractor vs. State Of Uttarakhand

WPMS/3175/2018HC Uttarakhand07 May 2019

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

M/S Link Enterprises vs. State Of Uttarakhand

WPMS/3180/2018HC Uttarakhand07 May 2019

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Shree Cement Limited vs. State Of Uttarakhand

SPA/395/2019HC Uttarakhand02 May 2019

Bench: HON'BLE THE CHIEF JUSTICE,SRI NARAYAN SINGH DHANIK, J.

Forace Polymers Private LTD vs. State Of Uttarakhand

WPMS/1079/2019HC Uttarakhand29 Apr 2019

Bench: HON'BLE MR. JUSTICE ALOK SINGH

Parvatiya Promotors And Builders Private Limited vs. State Of Uttarakhand And Others

WPMS/2416/2015HC Uttarakhand24 Apr 2019

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Commissioner Of CGST And Central Excise Commissionrate Dehradun vs. M/S Rai Bahadur Narain Sugar Mills LTD

CEXA/5/2019HC Uttarakhand03 Apr 2019

Bench: HON'BLE THE CHIEF JUSTICE,SRI NARAYAN SINGH DHANIK, J.

Khajan Chandra Joshi vs. State Of Uttarakhand

WPMS/2661/2018HC Uttarakhand26 Mar 2019

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Hindustan Unilever Limited vs. State Of Uttarakhand And Others

WPMS/1599/2015HC Uttarakhand19 Mar 2019

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

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