Uttarakhand High Court GST Judgments — 2018

7 judgments, newest first.

Kundan Singh vs. State Of Uttarakhand And Others

WPPIL/116/2018HC Uttarakhand12 Nov 2018

Bench: HON'BLE MR. JUSTICE RAJIV SHARMA,HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Satya Prakash Kuril vs. G.B. Pant University Of Agriculture And Technology Pantnagar And Others

WPSB/326/2018HC Uttarakhand26 Jul 2018

Bench: HON'BLE THE CHIEF JUSTICE

M/S Kothari Associates vs. State Of Uttarakhand And Others

SPA/190/2018HC Uttarakhand25 Jul 2018

Bench: HON'BLE THE CHIEF JUSTICE

Indiver Saral vs. State Of Uttarakhand And Others

WPMS/831/2018HC Uttarakhand18 May 2018

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

The Seven Eleven Departmental Store vs. State Of Uttarakhand And Others

WPMS/832/2018HC Uttarakhand18 May 2018

Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA

Savindra Singh vs. State Of Uttarakhand And Others

WPCRL/474/2018HC Uttarakhand26 Mar 2018

Bench: HON'BLE MR. JUSTICE V. K. BIST

Commissioner Of CGST And Central Excise Commissionerate vs. M/S Controls And Switchgear Co LTD

CEXA/25/2017HC Uttarakhand23 Feb 2018

Bench: HON'BLE THE CHIEF JUSTICE

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