The Seven Eleven Departmental Store v. State Of Uttarakhand And Others

Court: Uttarakhand High Court
Case number: WPMS/832/2018
Date of judgment: 18 May 2018
Bench: HON'BLE MR. JUSTICE SHARAD KUMAR SHARMA
Petitioner: The Seven Eleven Departmental Store
Respondent: State Of Uttarakhand AND OTHERS
CNR: UKHC010098362018

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