M/S S P Solvent LTD. vs. Commissioner CGST Office Of The CGST Commissionerate
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IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL ON THE 15TH DAY OF MARCH, 2021 BEFORE: HON’BLE SHRI JUSTICE MANOJ KUMAR TIWARI Writ Petition (M/S) No. 63 of 2021
BETWEEN:
M/s S.P. Solvent Ltd.
...Petitioner (By Mr. Ashutosh Posti, Advocate)
AND:
Commissioner CGST, Office of the CGST Commissioner & others … Respondents
(By Mr. Shobhit Saharia, Advocate)
JUDGMENT Withdrawal Application (IA No. 2 of 2021)
Learned counsel for the petitioner submits that he wants to withdraw the present writ petition for which he has moved withdrawal application.
Accordingly, the writ petition is dismissed as withdrawn.
(MANOJ KUMAR TIWARI, J.) Aswal
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