M/S Vilin Bio Med LTD. vs. Commissioner Central Goods And Services Tax
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IN THE HIGH COURT OF UTTARAKHAND AT NAINITAL ON THE 24TH DAY OF NOVEMBER, 2021 BEFORE: HON’BLE SHRI JUSTICE MANOJ KUMAR TIWARI Writ Petition (M/S) No. 986 of 2020
BETWEEN:
M/s Vilin Bio Med Ltd.
….Petitioner (No representation for the petitioner)
AND:
Commissioner, Central Goods and Services Tax and Others ...Respondents
(Mr. Shobhit Saharia, Advocate for respondent nos. 1 to 3 and Mr.V.K. Kohli, Senior Advocate assisted by Mr. Kanti Ram Sharma, Advocate for the respondent no.4)
JUDGMENT
No representation for the petitioner.
In such view of the matter, the writ petition is dismissed for non-prosecution.
Interim order, if any, stands vacated.
(MANOJ KUMAR TIWARI, J.) Shubham
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