Punjab and Haryana High Court GST Judgments — 2010

11 judgments.

• Surinder Singh v. State Of Punjab

  Record only

  CRM-M/34510/2010·26 Nov 2010

• Rakesh Kumar v. State Of Punjab

  Record only

  CRM-M/24008/2010·4 Oct 2010

• Rajeev Dutta v. State Of Punjab

  Record only

  CRM-M/22065/2010·4 Oct 2010

• M/S Varun Beverages LTD. v. State Of Haryana & Ors.

  Record only

  CWP/14323/2010·6 Sept 2010

• M/S Chattley & Sons v. State Of Punjab & Anr

  Record only

  VATAP/61/2010·27 Aug 2010

• Jai Bharat Gum And Chemicals LTD. v. State Ofhry. And Ors.

  Record only

  CWP/11520/2006·3 Aug 2010

• M/S Ocean Metal PVT. LTD. v. State Of Punjab And Ors.

  Record only

  CWP/16264/2009·24 Feb 2010

• State Of Punjab And Ors. v. M/S Sita Hp Centre

  Record only

  VATAP/30/2009·6 Jan 2010

• State Of Punjab & Ors v. M/S Bharat Iron Trading Co.

  Record only

  VATAP/6/2009·6 Jan 2010

• State Of Punjab And Anr. v. M/S Punjab State Civil Supplies Corp. LTD. Bathinda.

  Record only

  VATAP/9/2009·6 Jan 2010

• State Of Punjab And Others v. M/S Petro & Agro Ways

  Record only

  VATAP/23/2009·6 Jan 2010