Punjab and Haryana High Court GST Judgments — 2009

7 judgments.

• M/S Rameshwar Dass v. State Of Hy.

  Record only

  GSTR/23/1998·29 Oct 2009

• State Of Punjab And Anr. v. M/S Fair Deal Filing Station

  Record only

  VATAP/36/2009·28 Oct 2009

• Raman Filing Station And Ors. v. State Of Punjab And Ors.

  Record only

  CWP/14266/2009·14 Sept 2009

• Lahori Mal Bimal Chand Jain v. State Of Punjab And Ors.

  Record only

  VATAP/17/2008·5 Sept 2009

• State Of Punjab And Ors. v. M/S Indian Color Centre

  Record only

  VATAP/80/2008·25 May 2009

• M/S Raghbar Dass Hukam Chand v. State Of Hry. & Ors.

  Record only

  CWP/19941/2005·7 May 2009

• Punjab State And Anr. v. City Petro National Highways Sujanpur

  Record only

  VATAP/70/2008·8 Jan 2009