State Of Punjab And Anr. v. M/S Fair Deal Filing Station
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/36/2009
- Date of judgment
- 28 Oct 2009
- Bench
- MR. JUSTICE M.M. KUMAR,MS. JUSTICE NIRMALJIT KAUR
- Petitioner
- STATE OF PUNJAB AND ANR.
- Respondent
- M/S FAIR DEAL FILING STATION
- CNR
- PHHC010979762009
Judgment text not available yet
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.