State Of Punjab And Ors. v. M/S Sita Hp Centre
- Court
- Punjab and Haryana High Court
- Case number
- VATAP/30/2009
- Date of judgment
- 6 Jan 2010
- Bench
- MR. JUSTICE ASHUTOSH MOHUNTA,MR. JUSTICE M.S. SULLAR
- Petitioner
- STATE OF PUNJAB AND ORS.
- Respondent
- M/S SITA HP CENTRE
- CNR
- PHHC010979702009
Judgment text not available yet
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Reproduced from the public record of the Punjab and Haryana High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.