State Of Punjab And Anr. v. M/S Punjab State Civil Supplies Corp. LTD. Bathinda.

Court: Punjab and Haryana High Court
Case number: VATAP/9/2009
Date of judgment: 6 Jan 2010
Bench: MR. JUSTICE M.S. SULLAR,MR. JUSTICE ASHUTOSH MOHUNTA
Petitioner: STATE OF PUNJAB AND ANR.
Respondent: M/S PUNJAB STATE CIVIL SUPPLIES CORP. LTD. BATHINDA.
CNR: PHHC010980242009

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