Surinder Singh v. State Of Punjab
- Court
- Punjab and Haryana High Court
- Case number
- CRM-M/34510/2010
- Date of judgment
- 26 Nov 2010
- Bench
- MR. JUSTICE RAJAN GUPTA
- Petitioner
- SURINDER SINGH
- Respondent
- STATE OF PUNJAB
- CNR
- PHHC010435922010
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