Orissa High Court GST Judgments — 2016

6 judgments.

• M/S. Deepak Steel And Power LTD,Keonjhar v. Commissioner Of Commercial Taxes,Cuttack

  Record only

  WP(C)/17286/2016·20 Oct 2016

• M/S.Deepak Steel And Power LTD,Barbil,Keonjhar v. Commissioner Of Commercial Taxes,Cuttack

  Record only

  WP(C)/17284/2016·20 Oct 2016

• M/S.Ravi Enterpriser v. State

  Record only

  STREV/15/2014·3 Oct 2016

• Draupadi v. State

  Record only

  OJC/7390/1998·10 May 2016

• Kalipada Mishra v. State Of Odisha

  Record only

  WP(C)/4484/2016·31 Mar 2016

• Kanak Lata Nayak v. Election Commissioner

  Record only

  WP(C)/682/2016·21 Jan 2016