Orissa High Court GST Judgments — 2015

3 judgments.

• M/S.N.R.International LTD. v. State Of Odisha

  Record only

  WP(C)/11276/2015·5 Oct 2015

• M/S Puspanjali LTD. v. Commnr.Of Sales Tax

  Record only

  WP(C)/12155/2014·17 Aug 2015

• Balaji Tabacco Store v. Sales Tax Officer

  Record only

  WP(C)/31251/2011·18 Mar 2015