Balaji Tabacco Store v. Sales Tax Officer
- Court
- Orissa High Court
- Case number
- WP(C)/31251/2011
- Date of judgment
- 18 Mar 2015
- Bench
- MR. JUSTICE I.MAHANTY,MR. JUSTICE B.N.MAHAPATRA
- Petitioner
- BALAJI TABACCO STORE
- Respondent
- SALES TAX OFFICER
- CNR
- ODHC010447052011
Judgment text not available yet
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Reproduced from the public record of the Orissa High Court. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.