Kalipada Mishra v. State Of Odisha
- Court
- Orissa High Court
- Case number
- WP(C)/4484/2016
- Date of judgment
- 31 Mar 2016
- Bench
- MR. JUSTICE VINEET SARAN (CJ),DR. JUSTICE B.R.SARANGI
- Petitioner
- KALIPADA MISHRA
- Respondent
- STATE OF ODISHA
- CNR
- ODHC010046442016
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