High Court of Jammu and Kashmir and Ladakh GST Judgments — 2015

2 judgments.

• M/S Pardeep Electrls.And Bulders And Anr v. UOI.Th.Ministry Of Defence Nd Ors.

  Record only

  OWP/419/2014·29 May 2015

• M/S Pardeep Electrcls And Buldrs And Anr v. UOI.Th.Ministry Of Defence And Ors.

  Record only

  OWP/525/2014·29 May 2015