M/S Pardeep Electrls.And Bulders And Anr v. UOI.Th.Ministry Of Defence Nd Ors.

Court: High Court of Jammu and Kashmir and Ladakh
Case number: OWP/419/2014
Date of judgment: 29 May 2015
Bench: HON'BLE MR. JUSTICE BANSI LAL BHAT,HON'BLE MR. JUSTICE JANAK RAJ KOTWAL
Petitioner: M/S PARDEEP ELECTRLS.AND BULDERS AND ANR
Respondent: UOI.TH.MINISTRY OF DEFENCE ND ORS.
CNR: JKHC020029212014

Judgment text not available yet

This is the court's record of the matter. The judgment PDF has not been collected and converted to text yet, so there is nothing here to read beyond the details above. The collection is ongoing and this page will carry the full text once it lands.

Open the court's own copy →

Reproduced from the public record of the High Court of Jammu and Kashmir and Ladakh. Verify against the court's own copy before relying on it. Income tax judgments are on bharattax.net.