M/S Pardeep Electrcls And Buldrs And Anr v. UOI.Th.Ministry Of Defence And Ors.

Court: High Court of Jammu and Kashmir and Ladakh
Case number: OWP/525/2014
Date of judgment: 29 May 2015
Bench: HON'BLE MR. JUSTICE BANSI LAL BHAT,HON'BLE MR. JUSTICE JANAK RAJ KOTWAL
Petitioner: M/S PARDEEP ELECTRCLS AND BULDRS AND ANR
Respondent: UOI.TH.MINISTRY OF DEFENCE AND ORS.
CNR: JKHC020082532014

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